High Courts29 Jul 2020Allowed
Birsa Hessa And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0095
Code Of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 310 of 1,479
High Courts29 Jul 2020Allowed
Rajesh Kumar Megotia @ Loddu Megotia Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0094
High Courts29 Jul 2020Allowed
Sahnawaz Seikh @ Md. Sahnawaz Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0093
Code Of Criminal Procedure, 1973 — Section 164
High Courts29 Jul 2020
Ganesh Burman @ Ganesh Poddar Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0092
Bihar Bhoodan Yagna Act, 1954 — Section 14A
High Courts29 Jul 2020Disposed Of
Basudeb Auto Centre Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0091
Jharkhand Public Land Encroachment Act, 2000 — Section 3, 5, 6
High Courts10 Jul 2020Disposed Of
Binod Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0099
High Courts10 Jul 2020Disposed Of
Ritik Kumar Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0098
Code Of Criminal Procedure, 1973 — Section 53A, 164
High Courts10 Jul 2020Allowed
Nagendra Saha @ Nagendra Chandra Saha And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0097
Indian Penal Code, 1860 — Section 395, 397Arms Act, 1959 — Section 27, 27(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jul 2020Allowed
Jalha Oraon And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0096
Indian Penal Code, 1860 — Section 147, 149, 323, 324Public Works and Procurement Act, 1912 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313
High Courts10 Jul 2020Disposed Of
Md. Barik Ansari And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0053
High Courts09 Jul 2020Disposed Of
Rajesh Kumar Sah Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0034
High Courts09 Jul 2020Disposed Of
Subansi Tirkey Vs Union Of India And Ors
Jharkhand High Court · (2020) 07 JH CK 0033
High Courts09 Jul 2020Disposed Of
Most. Ghasni Bai Vs Central Coal Fields Limited And Ors
Jharkhand High Court · (2020) 07 JH CK 0032
High Courts09 Jul 2020Disposed Of
Kanak Tirkey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0031
High Courts09 Jul 2020Disposed Of
Ram Prasad Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2020) 07 JH CK 0030
High Courts09 Jul 2020Disposed Of
Chandan Dom Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2020) 07 JH CK 0029
High Courts09 Jul 2020Disposed Of
Kamalluddin Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2020) 07 JH CK 0028
High Courts09 Jul 2020Disposed Of
Chandeshwar Mahato Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2020) 07 JH CK 0027
High Courts08 Jul 2020Dismissed
Gaurango Pradhan Vs State Of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0011
Arms Act 1959 — Section 25(1B), 26, 26(i), 30, 35Indian Penal Code, 1860 — Section 414
High Courts08 Jul 2020
Neeraj Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0010
Code Of Criminal Procedure, 1973 — Section 313, 342Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1), 13(2), 20