High Courts06 Jul 2020Disposed Of
Lal Manjhi Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2020) 07 JH CK 0009
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 312 of 1,479
High Courts06 Jul 2020Disposed Of
Amrit Ram Vs Adityapur Industrial Area Development Authority And Ors
Jharkhand High Court · (2020) 07 JH CK 0008
High Courts06 Jul 2020
Md. Wakil Vs State Of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0007
Prevention Of Corruption Act, 1988 — Section 7, 11(a), 11(b), 12, 13, 13(1)(d), 13(2), 14, 17, 19, 19(c), 19(1)(c), 19(3)(a), 19(4), 20Code Of Criminal Procedure, 1973 — Section 197, 313, 465Evidence Act, 1872 — Section 138, 146,
High Courts06 Jul 2020
Umesh Prasad Mahto Vs Puspa Devi
Jharkhand High Court · (2020) 07 JH CK 0006
Code Of Criminal Procedure, 1973 — Section 125Hindu Adoption and Maintenance Act, 1956 — Section 18, 18(2)Contract Act, 1872 — Section 25
High Courts03 Jul 2020Dismissed
Ramchandra Kumar @ Ramchandra Mahto Vs State Of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0026
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 15, 16, 18, 19, 20(b)(ii)(c), 24, 27A
High Courts03 Jul 2020Disposed Of
Hariram Prajapati Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0025
Indian Penal Code, 1860 — Section 34, 201, 302Constitution Of India, 1950 — Section 226
High Courts03 Jul 2020
Sher Bahadur Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0024
High Courts03 Jul 2020Disposed Of
Mina Lal Begin @ Mina Lalbegin Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2020) 07 JH CK 0023
High Courts03 Jul 2020Disposed Of
Sunil Kumar Ram Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2020) 07 JH CK 0022
High Courts03 Jul 2020Disposed Of
Shyama Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0020
High Courts03 Jul 2020Disposed Of
Dr. Nishikant Dubey Vs Union Of India And Ors
Jharkhand High Court · (2020) 07 JH CK 0019
National Disaster Management Act, 2005 — Section 6, 6(2)(i), 6(2)(ii), 22, 22(2)(h)Constitution Of India, 1950 — Article 226
High Courts03 Jul 2020Disposed Of
Rajnikant And Ors Vs State Of Bihar And Ors
Jharkhand High Court · (2020) 07 JH CK 0018
High Courts03 Jul 2020Allowed
Brinda Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0017
Indian Penal Code, 1860 — Section 34, 304BCode Of Criminal Procedure, 1973 — Section 313
High Courts03 Jul 2020Dismissed
Umashankar Sahu Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0016
Code Of Criminal Procedure, 1973 — Section 125
High Courts03 Jul 2020Dismissed
Pramod @ Nandu Kumhar @ Nandu Vs State Of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0015
Indian Penal Code, 1860 — Section 34, 302, 307, 324Arms Act, 1959 — Section 25, 26, 27Code Of Criminal Procedure, 1973 — Section 293, 293(1), 293(2)
High Courts03 Jul 2020Disposed Of
Nishikant Dubey Vs Union Of India and Ors
Jharkhand High Court · (2020) 07 JH CK 0013
High Courts03 Jul 2020Allowed
Brinda Singh and Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0012
Code Of Criminal Procedure, 1973 — Section 313,Indian Penal Code, 1860 — Section 34, 304B
High Courts02 Jul 2020Disposed Of
Anjani Kumari Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0080
Constitution of India, 1950 — Section 226
High Courts02 Jul 2020Dismissed
Union of India Vs Maya Linda & Others
Jharkhand High Court · (2020) 07 JH CK 0079
Land Acquisition Act, 1894 — Section 54
High Courts02 Jul 2020Dismissed
Shankar Paswan Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0078
Code Of Criminal Procedure, 1973 — Section 482Prevention of Corruption Act, 1988 — Section 7, 8, 12, 13, 17AIndian Penal Code, 1860 — Section 120B