High Courts08 Jul 2020Dismissed
Matwar Swansi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0002
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 311 of 1,479
High Courts08 Jul 2020Allowed
Sulen Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0001
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 20Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Jul 2020Allowed
Irshad Ahmad Khan And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0075
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Jul 2020Allowed
Bholi Yadav @ Bhola Kumar Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0074
Code Of Criminal Procedure, 1973 — Section 82, 82(1)
High Courts07 Jul 2020
Ful Kunwar Devi & Others Vs Union of India
Jharkhand High Court · (2020) 07 JH CK 0073
High Courts07 Jul 2020
Union of India Vs Guddu Kumar Singh And Ors
Jharkhand High Court · (2020) 07 JH CK 0072
Railway Act, 1989 — Section 2(34)
High Courts07 Jul 2020
Radhiya Devi & Anr Vs Union of India And Ors
Jharkhand High Court · (2020) 07 JH CK 0071
High Courts07 Jul 2020Allowed
Ajit Kumar Das Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0070
Indian Penal Code, 1860 — Section 366(A), 376DProtection of Children from Sexual Offences Act, 2012 — Section 5(g), 6
High Courts07 Jul 2020Allowed
Shiv Kumar Singh @ Shiv Raj Singh @ Puka Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0069
High Courts07 Jul 2020Disposed Of
Dr. Dinesh Pratap Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0068
High Courts07 Jul 2020Allowed
Sabir Sk. Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0067
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 354, 458
High Courts07 Jul 2020Disposed Of
Rajendra Prasad Sahu Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0066
High Courts07 Jul 2020Disposed Of
Tirsi Kui And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0065
High Courts07 Jul 2020Dismissed
Surekha Prasad Tiwary @ Surekha Tiwary Vs M/s. Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2020) 07 JH CK 0064
Public Premises (Eviction of Unauthorized Occupants) Act, 1971 — Section 10Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts07 Jul 2020Allowed
Shanti Devi And Ors Vs Union of India
Jharkhand High Court · (2020) 07 JH CK 0063
Railways Act, 1989 — Section 2(29), 123(c), 123(c)(2), 124AEvidence Act, 1872 — Section 74(1)(iii)Railway Passengers (Manner of Investigation of Untoward Incidents) Rules, 2003 — Rule 12
High Courts07 Jul 2020Allowed
Dharmendra Kumar Vs Union of India
Jharkhand High Court · (2020) 07 JH CK 0062
Railways Act, 1989 — Section 123(c)(2), 124A
High Courts07 Jul 2020Dismissed
Union of India Vs Jayanti Ojha And Ors
Jharkhand High Court · (2020) 07 JH CK 0061
Railways Act, 1989 — Section 2(29), 123(c), 123(c)(2), 124A
High Courts07 Jul 2020Allowed
Hari Prasad Das Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0005
Jharkhand Pension Rules, 2000 — Rule 43(b)Constitution Of India, 1950 — Article 19(1)(f), 31(1), 32, 300A
High Courts07 Jul 2020Disposed Of
Dr. Dinesh Pratap Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0004
High Courts07 Jul 2020Disposed Of
Suresh Kumar Ram And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0003