High Courts05 Aug 2020Allowed
Dhiraj Kumar Rai @ Dhiraj Kumar Roy Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0160
Indian Penal Code, 1860 — Section 120B, 406, 408, 418, 419, 420, 465, 468, 471
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 309 of 1,479
High Courts05 Aug 2020Allowed
Urmila Baraik Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0159
Indian Penal Code, 1860 — Section 120B, 406, 408, 418, 419, 420, 465, 468, 471
High Courts05 Aug 2020Allowed
Lakhendra Sahu Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0158
Indian Penal Code, 1860 — Section 120B, 406, 408, 418, 419, 420, 465, 468, 471
High Courts05 Aug 2020Allowed
Mantu Kumar Das Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0157
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Information & Technology Act, 2000 — Section 66(B), 66(C), 66(D), 84(C)
High Courts05 Aug 2020Allowed
Pradeep Kumar Das Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0156
Indian Penal Code, 1860 — Section 34, 120(B), 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D), 84(C)
High Courts05 Aug 2020Allowed
Manga Lohra Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0155
Indian Penal Code, 1860 — Section 34, 302
High Courts05 Aug 2020Allowed
Birsa Munda Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0154
Indian Penal Code, 1860 — Section 34, 120(B), 201, 302, 506Witchcraft Act, 1735 — Section 3, 4
High Courts05 Aug 2020Allowed
Sahita Devi And Ors Vs Union of India
Jharkhand High Court · (2020) 08 JH CK 0007
High Courts05 Aug 2020Allowed
Mithun Kumar And Ors Vs State of Jharkhand & Ors
Jharkhand High Court · (2020) 08 JH CK 0006
High Courts05 Aug 2020Dismissed
Santosh Kumar And Ors Vs State of Jharkhand & Ors
Jharkhand High Court · (2020) 08 JH CK 0005
Constitution of India, 1950 — Article 136, 226
High Courts31 Jul 2020Allowed
Md. Mahir Khan @ Md. Mozahir Khan Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0090
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020Allowed
Savindra Chaudhary @ Sabindra Chaudhary Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0089
Indian Penal Code, 1860 — Section 34, 414Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts31 Jul 2020Allowed
Arun Mahto @ Arun Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0088
Indian Penal Code, 1860 — Section 398
High Courts31 Jul 2020Disposed Of
Kalyani Devi @ Parwati Devi And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0087
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts31 Jul 2020
Irshad @ Appu Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0086
High Courts31 Jul 2020Allowed
Rajesh Kumar Nayak Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0085
High Courts31 Jul 2020Allowed
Rajesh Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0084
Indian Penal Code, 1860 — Section 323, 341, 386, 448
High Courts31 Jul 2020Disposed Of
Rashmi Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0083
Bihar Public Land Encroachment Act, 1956 — Section 2(3), 6, 9, 11
High Courts31 Jul 2020Allowed
Dhullu Mahto @ Dhullu Mahato Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0082
Indian Penal Code, 1860 — Section 34, 302, 307, 354, 376, 506, 511Code Of Criminal Procedure, 1973 — Section 164
High Courts31 Jul 2020Dismissed
Raj Jaiswal Vs Union of India And Ors
Jharkhand High Court · (2020) 07 JH CK 0081
Central Excise Act, 1944 — Section 11AC(1)(c), 11A(10), 11AA, 11D, 35, 35B(1)(a), 35B(1)(b), 35(1)(i), 35FFinance (No.2) Act, 2014 — Section 105Central Excise Rules, 1944 — Rule 57CC