COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 1,479 of 1,479

High Courts18 Nov 1997

United India Insurance Company Vs Jaya Roy and Others

Jharkhand High Court · (1997) 11 JH CK 0001

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1939 — Section 110

High Courts31 Jan 1989

Jharkhand High Court · (2005) 1 BLJR 653 : (2005) 1 JCR 503

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 2Civil Procedure Code, 1908 (CPC) — Section 100