High Courts10 Aug 2020Allowed
Nesar Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0022
Indian Penal Code, 1860 — Section34, 307Arms Act, 1959 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 307 of 1,479
High Courts10 Aug 2020Allowed
Rakib Ansari @ Rakib Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0021
Indian Penal Code, 1860 — Section 379, 411
High Courts10 Aug 2020Allowed
Rakesh Yadav Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0020
Indian Penal Code, 1860 — Section 34, 387Arms Act, 1959 — Section 25(1B)a, 26, 35Criminal Law Amendment Act, 1935 — Section 17
High Courts10 Aug 2020Allowed
Md. Lalu @ Lalu Ansari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0019
Indian Penal Code, 1860 — Section 34, 307, 504Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1935 — Section 17
High Courts10 Aug 2020Disposed Of
Sachin Kumar Sharma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0018
High Courts10 Aug 2020
Bhuneshwar Pradhan Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0017
Indian Penal Code, 1860 — Section 395Code Of Criminal Procedure, 1973 — Section 164
High Courts10 Aug 2020
Teju Manjhi @ Teju Hansda Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0016
High Courts10 Aug 2020Dismissed
Umesh Prasad Gupta Vs tate Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0015
High Courts10 Aug 2020Allowed
Vijay Jaiswal Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Aug 2020Dismissed
Suresh Chandra Dubey @ Suresh Dubey And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0013
Indian Penal Code, 1860 — Section 201, 302, 307, 385, 504
High Courts10 Aug 2020Allowed
Jagdish Kisku Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0012
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts10 Aug 2020Allowed
Shila Devi Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0011
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364
High Courts10 Aug 2020Dismissed
Nayan Sahu @ Nayan Kumar Sahu Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0010
Indian Penal Code, 1860 — Section 120(B), 212, 216Criminal Law Amendment Act, 1935 — Section 17(i)(ii)Unlawful Activities (Prevention) Act, 1967 — Section 19, 39
High Courts10 Aug 2020Allowed
Jai Prakash Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0009
Indian Penal Code, 1860 — Section 34, 201, 3o2, 323, 341, 342, 506
High Courts10 Aug 2020Allowed
Priyanka Kumari @ Priyanka Kumari Pandey Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0008
Prevention of Corruption Act,1988 — Section 7, 13(2), 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 20Code Of Criminal Procedure, 1973 — Section 154Indian Penal Code, 1860 — Section 149, 302, 307
High Courts07 Aug 2020Allowed
Mahendra Prasad Mehta Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0004
Arms Act, 1959 — Section 25(1A), 26, 35
High Courts07 Aug 2020Dismissed
Sanjay Oraon Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0003
Indian Penal Code, 1860 — Section 201, 302, 376Protection of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts07 Aug 2020Dismissed
Eastern Coalfields Limited Vs Basanti Mukherjee And Ors
Jharkhand High Court · (2020) 08 JH CK 0002
Industrial Disputes Act, 1947 — Section 33(2)(b), 33(C)(1), 33 (C), 33(C)(2)Constitution of India, 1950 — Section 226
High Courts07 Aug 2020Disposed Of
Shyam Gupta Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0001
Indian Penal Code, 1860 — Section 349, 350, 351, 354, 506, 509Code Of Criminal Procedure, 1973 — Section 313
High Courts05 Aug 2020Allowed
Dular Munda Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0186
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 17(B), 18(B), 22(B)