High Courts02 Jul 2020Allowed
Lal Muni Prajapati Vs Central Coalfields Limited, Darbhanga House, Ranchi And Ors
Jharkhand High Court · (2020) 07 JH CK 0077
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 313 of 1,479
High Courts02 Jul 2020Dismissed
Natik Pandey Vs M/s Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2020) 07 JH CK 0076
Constitution of India, 1950 — Article 14, 16, 21
High Courts02 Jul 2020Dismissed
Sarti Behera Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0060
High Courts02 Jul 2020Dismissed
Lal Mohan Mandal Vs M/s Muva Industries Pvt. Ltd.
Jharkhand High Court · (2020) 07 JH CK 0059
Minimum Wages Act, 1948 — Section 20(4A)
High Courts02 Jul 2020Disposed Of
Nagendra Prasad Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 07 JH CK 0058
High Courts02 Jul 2020Disposed Of
Mangal Harijan @ Mangal Ram Vs Bharat Coking Coal Ltd And Ors
Jharkhand High Court · (2020) 07 JH CK 0057
High Courts02 Jul 2020Allowed
Shamim Ansari @ Chhote Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0056
High Courts02 Jul 2020Disposed Of
Gokul Paramanik son of Arun Paramanik Vs State of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0055
Arms Act, 1959 — Section 25(1B)(a), 26
High Courts02 Jul 2020Dismissed
Md. Imteyaz Khan @ Dipu Vs State of Jharkhand & Ors
Jharkhand High Court · (2020) 07 JH CK 0054
High Courts02 Jul 2020Partly Allowed
John Kerketta And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 07 JH CK 0014
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts30 Jun 2020Allowed
Ravi Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0072
Bihar Service Code, 1979 — Rule 74, 74(B)Bihar Pension Rule, 1950 — Rule 130
High Courts30 Jun 2020Disposed Of
Binod Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0071
Jharkhand Pension Rules, 2000 — Rule 16, 188, 189, 196, 197, 200, 201(1), 202
High Courts30 Jun 2020Allowed
Lilo Devi And Ors Vs Union Of India
Jharkhand High Court · (2020) 06 JH CK 0070
Railways Act, 1989 — Section 2(29), 123(c), 123(c)(2), 124(c)
High Courts30 Jun 2020Disposed Of
Bhim @ Bhim Prasad Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0069
Indian Penal Code, 1860 — Section 419, 420Prevention Of Corruption Act, 1947 — Section 5(2), 5(1)(d)Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts30 Jun 2020Allowed
Anil Chandra Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0068
Negotiable Instruments Act, 1881 — Section 138, 138(a), 138(b), 138(c), 139, 142(b), 142(2)b
High Courts30 Jun 2020Disposed Of
Central India Engineering Company Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0067
Constitution Of India, 1950 — Article 14, 32, 226
High Courts30 Jun 2020Dismissed
Chandra Shekhar Singh And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0066
Food Safety And Standards Rules, 2011 — Rule 2.1.3
High Courts30 Jun 2020Allowed
Kiran Srivastava Vs Allahabad Bank And Ors
Jharkhand High Court · (2020) 06 JH CK 0065
Contract Act, 1872 — Section 23
High Courts29 Jun 2020Disposed Of
Dwarika Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0064
Bihar (now Jharkhand) Public Land Encroachment Act, 1956 — Section 5(1)(C), 6(2), 11
High Courts29 Jun 2020Disposed Of
Archana Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0063
Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 311Evidence Act, 1872 — Section 138