High Courts25 Jun 2020Allowed
Chandra Shekhar Kumar @ Chandra Shekhar Kumar Shashi And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0042
Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 315 of 1,479
High Courts25 Jun 2020Dismissed
Balmukund Sharma @ Mukund Sharma Vs Kanchan Sharma And Ors
Jharkhand High Court · (2020) 06 JH CK 0041
Indian Succession Act, 1925 — Section 276Constitution of India, 1950 — Article 142
High Courts25 Jun 2020Disposed Of
Biren Baduk Vs State of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0040
Indian Penal Code, 1860 — Section 34, 323, 498ADowry Prohibition Act, 1961 — Section 4Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts25 Jun 2020Disposed Of
Bablu Tirkey son of Late Mahadeo Tirkey Vs State of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0039
Indian Penal Code, 1860 — Section 279, 337, 338
High Courts25 Jun 2020
Samuel Soren Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0038
High Courts25 Jun 2020Dismissed
Shiva Singh Sardar Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0037
Constitution Of India, 1950 — Article 14, 16
High Courts25 Jun 2020Allowed
Sanjay Bhuiyan Vs Central Coalfields Ltd And Ors
Jharkhand High Court · (2020) 06 JH CK 0036
High Courts25 Jun 2020
Manpuran Singh Vs Bharat Coking Coal Limited And Ors
Jharkhand High Court · (2020) 06 CK 0001
High Courts25 Jun 2020Dismissed
Jhaman Pahan And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0035
Code of Civil Procedure, 1908 — Section 107, 151, Order 7 Rule 14(3), Order 41 Rule 27, Order 41 Rule 27(1)(aa)
High Courts25 Jun 2020Disposed Of
Future Generali India Insurance Co. Ltd. Vs Sachidanand Prasad And Ors
Jharkhand High Court · (2020) 06 JH CK 0034
Motor Vehicles Act, 1988 — Section 149(2), 157, 166Motor Vehicles Act, 1939 — Section 193A
High Courts25 Jun 2020Partly Allowed
Tarun Kumar Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0033
Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts25 Jun 2020Allowed
Firoz Khan And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0032
Jharkhand Control of Crimes Act, 2002 — Section 12(2), 21(1), 22Indian Penal Code, 1860 — Section 34, 143, 323, 341, 386, 387, 414, 448, 504, 506
High Courts24 Jun 2020
M/s Inland Power Limited Vs Union of India And Ors
Jharkhand High Court · (2020) 06 JH CK 0031
Employees' State Insurance (Central) Rules, 1950 — Rule 51, 51BEmployees State Insurance Act, 1948 — Section 75
High Courts24 Jun 2020Disposed Of
Bhagwan Kalundia Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0030
High Courts24 Jun 2020Allowed
Jitendra Nath Ghoshal Vs State of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0029
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts24 Jun 2020Dismissed
Kanthi Lal Mandal Vs Allahabad Bank, Kolkata And Ors
Jharkhand High Court · (2020) 06 JH CK 0028
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 13(4)(a), 14, 17, 17(1), 18Security Interest (Enforcement) Rules, 2002 — Rule 8(1)
High Courts24 Jun 2020Dismissed
Biren Pramanik And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0027
Indian Penal Code, 1860 — Section 34, 120(B), 409, 420, 467, 468
High Courts24 Jun 2020Dismissed
Birbal Ganjhu Vs Union of India
Jharkhand High Court · (2020) 06 JH CK 0026
National Investigation Agency Act, 2008 — Section 21Indian Penal Code, 1860 — Section 120B, 384, 386, 387, 414Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts24 Jun 2020
Daimler Financial Services India Pvt. Limited Vs Chandan Choudhary And Ors
Jharkhand High Court · (2020) 06 JH CK 0025
Commercial Courts Act, 2015 — Section 2(1)(i), 3(1A), 12Commercial Courts, Commercial Division and Commercial Appellate Division of High Court Act, 2015 — Section 3(1)Code of Civil Procedure, 1908 — Section 39
High Courts24 Jun 2020
Daimler Financial Services India Pvt. Limited. Vs Vikash Kumar And Ors
Jharkhand High Court · (2020) 06 JH CK 0024
Commercial Courts Act, 2015 — Section 2(1)(i), 3(1A), 12Commercial Courts, Commercial Division and Commercial Appellate Division of High Court Act, 2015 — Section 3(1)Code of Civil Procedure, 1908 — Section 39