High Courts02 Jun 2020Dismissed
Surendra Kumar Verma Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0002
Constitution Of India, 1950 — Article 14, 16
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 317 of 1,479
High Courts01 Jun 2020Disposed Of
Kalidas Hembrom Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0001
Bihar (now Jharkhand) Nationalized Elementary School Teacher Promotion Rule, 1993 — Rule 5(4)
High Courts29 May 2020Allowed
Anil Kumar Sinha Vs State of Jharkhan And Ors
Jharkhand High Court · (2020) 05 JH CK 0090
Bihar Pension Rules, 1950 — Rule 43
High Courts29 May 2020Dismissed
Ashikul Sk son of Ekramul Sk And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0089
Indian Penal Code, 1860 — Section 34, 307, 324
High Courts29 May 2020Dismissed
Shyam Chandra Kar Vs State of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0088
Indian Penal Code, 1860 — Section 34, 201, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act , 1872 — Section 113B
High Courts28 May 2020Allowed
Prem Ranjan Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0097
Civil Service (Classification, Control and Appeal) Rules, 1930 — Rule 55Constitution of India, 1950 — Article 226
High Courts28 May 2020Allowed
Sadhan Gorai Vs Heavy Engineering Corporation Ltd. And Ors
Jharkhand High Court · (2020) 05 JH CK 0096
High Courts28 May 2020Disposed Of
M/s Karanpura Mining Corporation And Ors Vs M/s Nalanda Ceramics & Industries Limited And Ors
Jharkhand High Court · (2020) 05 JH CK 0095
Companies Act, 1956 — Section 433(e), 434, 439Companies Act, 1959 — Section 481Companies (Court) Rules ,1959 — Rule 290
High Courts28 May 2020Allowed
Dy. Manager Legal, Oriental Insurance Company Ltd. Vs Anuradha Makan And Ors
Jharkhand High Court · (2020) 05 JH CK 0094
Motor Vehicles Act, 1988 — Section 140, 166Code of Civil Procedure, 1908 — Order 41 Rule 33
High Courts28 May 2020Allowed
National Insurance Company Ltd. Vs Mantu Mahato And Ors
Jharkhand High Court · (2020) 05 JH CK 0093
Central Motor Vehicles Rules, 1989 — Rule 9, 17, 131, 132, 137Bihar Motor Vehicle Rule, 1992 — Rule 18Constitution of India, 1950 — Article 141, 142
High Courts28 May 2020Allowed
Bhondiya Ram And Ors Vs Manoj Kumar Agrawal And Ors
Jharkhand High Court · (2020) 05 JH CK 0092
Indian Penal Code, 1860 — Section 279, 304A
High Courts28 May 2020Dismissed
Rita Devi And Ors Vs Bajaj Allianz General Insurance Company Limited And Ors
Jharkhand High Court · (2020) 05 JH CK 0091
Central Motor Vehicle Rules, 1989 — Rule 28
High Courts27 May 2020Dismissed
Jharkhand Van Shramik Union Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0098
Constitution of India, 1950 — Article 309
High Courts26 May 2020Allowed
Management of Bokaro Steel Plant a unit of Steel Authority of India Ltd. Vs Presiding Officer, Labour Court, Bokaro Steel City, Bokaro And Ors
Jharkhand High Court · (2020) 05 JH CK 0100
High Courts26 May 2020Disposed Of
Kamla Devi Vs Jharkhand Mineral Area Development Authority And Ors
Jharkhand High Court · (2020) 05 JH CK 0099
High Courts21 May 2020Allowed
Ravindra Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0087
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 341, 406, 415, 419, 420Constitution of India, 1950 — Article 21
High Courts21 May 2020Dismissed
Karam Pal Sahu Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0086
Indian Penal Code, 1860 — Section 376
High Courts21 May 2020Allowed
Anup Shashi Bhushan Ekka Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0085
High Courts21 May 2020Allowed
Barnad Dungdung And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0084
Chota Nagpur Tenancy Act, 1908 — Section 48, 49, 49(5), 49(2)(b), 46(4 A)(III)Constitution of India, 1950 — Article 166, 226
High Courts21 May 2020Allowed
Satyendra Kumar Rana Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0083