High Courts21 May 2020Allowed
Mala Mandal And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0082
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 318 of 1,479
High Courts21 May 2020Allowed
Binay Kumar Mishra Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0081
Constitution of India, 1950 — Article 226
High Courts21 May 2020Disposed Of
Keshwar Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0008
High Courts21 May 2020Disposed Of
M/s. Bharat Coking Coal Limited Vs Their workman being represented by Sri B.N. Singh, Secretary, National Coal Workers Congress, P.O. Dhanbad, District- Dhanbad And Ors
Jharkhand High Court · (2020) 05 JH CK 0007
Industrial Disputes Act, 1947 — Section 11A
High Courts20 May 2020
Rupesh Kumar Bhokta @ Rupesh Ganjhu Vs State of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0006
Indian Penal Code, 1860 — Section 120B, 385, 386, 387Criminal Law Amendment Act, 1932 — Section 17(i)(ii)Unlawful Activities (Prevention) Act, 1967 — Section 16, 17, 20, 23
High Courts20 May 2020Dismissed
workmen of Balihari Colliery under Putkee Balihari Area of M/s. Bharat Coking Coal Ltd Vs Management in relation to the Balihari Colliery
Jharkhand High Court · (2020) 05 JH CK 0005
Industrial Disputes Act, 1947 — Section 10(1)(D), 25F
High Courts20 May 2020Disposed Of
Saroj Kumar Mahto Vs State of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0004
Indian Penal Code, 1860 — Section 366A, 376Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(1)(w)(i)Search Results Web results Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12
High Courts18 May 2020Allowed
Vikas Kumar Ojha Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0080
Indian Penal Code, 1860 — Section 109, 120B, 201, 409, 420, 468, 469Prevention Of Corruption Act, 1988 — Section 13 (1)(c), 13 (1)(d), 13(2)
High Courts18 May 2020
Narendra Pratap Singh @ Nirmal Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0002
Indian Penal Code, 1860 — Section 302, 419, 420
High Courts18 May 2020Dismissed
State Of Jharkhand And Ors Vs Prashant Kumar Mishra And Ors
Jharkhand High Court · (2020) 05 JH CK 0001
Bihar State University Act, 1976 — Section 34, 34(i), 36, 36(5)University Grants Commission Act, 1956 — Section 2(f), 3, 26, 26(1)(c)Jharkhand State University Act, 2000 — Section 34, 34(i), 36, 36(5)
High Courts15 May 2020
Karan Rout @ Karan Jaishwal @ Karan Jaiswal Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0079
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts15 May 2020
Md. Salim Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0078
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts15 May 2020
Kajal Kumar Sarangi Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0077
Prevention Of Corruption (Amendment) Act, 2018 — Section 7(a)
High Courts15 May 2020Disposed Of
Dr. Kalipada Mohanta Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0003
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19, 19(1), 19(3), 19(4), 19(1)(c)Code Of Criminal Procedure, 1973 — Section 482
High Courts14 May 2020Allowed
Uma Shankar Malviya Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0075
Bihar Service Code, 1952 — Rule 96
High Courts14 May 2020Allowed
Guhi Ram Bauri Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0074
Constitution Of India, 1950 — Article 300A
High Courts14 May 2020Dismissed
Ranjana Kashyap And Ors Vs Chief Secretary, Government Of Jharkhand, Project Bhavan, Dhurwa, Ranchi And Ors
Jharkhand High Court · (2020) 05 JH CK 0073
Jharkhand Legislative Assembly Secretariat (Recruitment and Conditions Of Service ) Rule, 2003 — Rule 3, 18Constitution Of India, 1950 — Article 14, 187(3), 226
High Courts14 May 2020Dismissed
Ram Prakash Mandal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0072
Constitution Of India, 1950 — Article 14, 21, 226
High Courts14 May 2020Allowed
Ram Lagan Ram And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 05 JH CK 0071
Bihar Pension Rules, 1950 — Rule 43(b), 139Jharkhand Pension Rules, 2000 — Rule 43(b)
High Courts14 May 2020Allowed
Anil Kumar Sao Vs State Of Jharkhand
Jharkhand High Court · (2020) 05 JH CK 0070
Hindu Marriage Act, 1955 — Section 9