High Courts24 Jun 2020Allowed
Management of Telco Vs Anita Sharma And Ors
Jharkhand High Court · (2020) 06 JH CK 0023
Industrial Disputes Act, 1947 — Section 10, 11, 14, 14A, 20(1)
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 316 of 1,479
High Courts24 Jun 2020Dismissed
Sudesh Kedia Vs Union of India And Ors
Jharkhand High Court · (2020) 06 JH CK 0022
National Investigation Agency Act, 2008 — Section 21Indian Penal Code, 1860 — Section 94, 120B, 279, 384, 386, 387, 414Unlawful Activities (Prevention) Act, 1967 — Section 16, 17, 18, 20, 21, 23, 43D(5)
High Courts12 Jun 2020Allowed
Meetu Passi Vs Life Insurance Corporation Of India And Ors
Jharkhand High Court · (2020) 06 JH CK 0020
Life Insurance Corporation Of India (Staff) Regulations, 1960 — Regulation 49
High Courts12 Jun 2020Disposed Of
Manoj Kumar Sinha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0019
High Courts11 Jun 2020Dismissed
Samir Kumar Ghosh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0018
High Courts11 Jun 2020Allowed
Yogesh Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0017
Jharkhand State Universities Act, 2000 &madash; Section 57(A)Constitution Of India, 1950 — Article 14, 16
High Courts10 Jun 2020Dismissed
Sarwari Khatoon @ Bakridan Vs Ranchi University And Ors
Jharkhand High Court · (2020) 06 JH CK 0016
Constitution Of India, 1950 — Article 226
High Courts10 Jun 2020Allowed
Parmeshwar Saha @ Parmeshwar Prasad Saha Vs Parmeshwar Saha @ Parmeshwar Prasad Saha And Ors
Jharkhand High Court · (2020) 06 JH CK 0015
High Courts10 Jun 2020Dismissed
Ran Vijay Thakur And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 227
High Courts09 Jun 2020Dismissed
Rahul Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0013
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts08 Jun 2020Dismissed
Basant Kumar Vs Central Reserve Police Force
Jharkhand High Court · (2020) 06 JH CK 0012
Persons with Disabilities (Equal Opportunities Protection Of Rights and Full Participation) Act, 1995 — Section 47Central Civil Services (Pension) Rules, 1972 — Rule 38, 49(1)
High Courts08 Jun 2020Allowed
Sudhan Mochi Vs Central Coal Fields Limited And Ors
Jharkhand High Court · (2020) 06 JH CK 0011
High Courts05 Jun 2020Dismissed
Vananchal Dental College & Hospital, Farthiya Vs Manoj Mahto And Ors
Jharkhand High Court · (2020) 06 JH CK 0010
Jharkhand Education Tribunal Act, 2005 — Section 9Indian Penal Code, 1860 — Section 147, 149, 323, 427, 504, 506
High Courts05 Jun 2020Dismissed
Md. Mustafa Vs Central Coal Field Limited And Ors
Jharkhand High Court · (2020) 06 JH CK 0009
Industrial Disputes Act, 1947 — Section 2(S)
High Courts04 Jun 2020
Tata Steel Ltd. Vs M/s H. R. Construction (P) Ltd.
Jharkhand High Court · (2020) 06 JH CK 0008
Arbitration and Conciliation Act, 1996 — — Section 8, 8(1)
High Courts04 Jun 2020Disposed Of
Uday Shankar Arya And Ors Vs Chairman, LIC Of India, Central Office, Yogakshema, Jeevan Bima Marg, PO and PS Andheri,District- Mumbai-400021
Jharkhand High Court · (2020) 06 JH CK 0007
High Courts04 Jun 2020Dismissed
Firoj Ansari @ Md. Firoj Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0006
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts03 Jun 2020Dismissed
Bijay Kumar Choudhary @ B.K. Choudhary Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0005
Jharkhand Co-operative Societies Act, 1935 — Section 16(a), 16(b), 44AV, 44AV(16), 44AV(16)(a), 44AV(16)(b), 44AV(22)(c), 44AV24Jharkhand State Co-operative Bank Employees Service Rules, 2015 — Rule 24
High Courts03 Jun 2020
Girija Nand Kisku Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0004
Prevention Of Corruption Act, 1988 — Section 19(1), 19(3)(a)
High Courts02 Jun 2020Allowed
Asha Kumari Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0003
Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 506Code Of Criminal Procedure, 1973 — Section 320Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)