High Courts29 Jun 2020Dismissed
Rana Pratap Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0062
Code Of Criminal Procedure, 1973 — Section 125Constitution Of India, 1950 — Article 15(3), 39
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 314 of 1,479
High Courts29 Jun 2020
Lakhi Pado Mahto @ Langari @ Nagari Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0061
Arms Act, 1959 — Section 25(1b)A, 26
High Courts29 Jun 2020Dismissed
Rana Gope Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0060
Arms Act, 1959 — Section 25(1A), 26(2)Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts29 Jun 2020Disposed Of
Subodh Kumar Modi And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0059
Indian Penal Code, 1860 — Section 120B, 323, 341, 419, 420, 468, 504, 506Code Of Criminal Procedure, 1973 — Section 204
High Courts29 Jun 2020Allowed
Sujit Korwa Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0058
Code Of Criminal Procedure, 1973 — Section 356(iii)
High Courts29 Jun 2020Dismissed
Dipali Das And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0057
High Courts29 Jun 2020Allowed
Kamal Kumar Ahuja Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0056
Indian Penal Code, 1860 — Section 34, 406Code Of Criminal Procedure, 1973 — Section 202Negotiable Instruments Act, 1881 — Section 138
High Courts29 Jun 2020Partly Allowed
Basant Mandal Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0055
Indian Penal Code, 1860 — Section 302, 304B, 304B(2)Evidence Act, 1872 — Section 113B
High Courts29 Jun 2020
Saryu Dubey And Ors Vs Awadhesh Dubey And Ors
Jharkhand High Court · (2020) 06 JH CK 0054
High Courts29 Jun 2020Allowed
Vineet Shaw @ Binit Sao Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0053
Indian Penal Code, 1860 — Section 120(B), 323, 341, 325, 385, 406, 420
High Courts29 Jun 2020Disposed Of
Raju Ravidas Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0052
Indian Penal Code, 1860 — Section 376(3)Protection Of Children from Sexual Offences Act, 2012 — Section 6Medical Termination Of Pregnancy (MTP) Act, 1971 — Section 3, 3(i), 3(3), 4
High Courts29 Jun 2020Dismissed
Vivekanand Dubey Vs C.M.D. cum Chairman And Ors
Jharkhand High Court · (2020) 06 JH CK 0051
Constitution Of India, 1950 — Article 16, 226
High Courts29 Jun 2020Dismissed
M/s Sandhya Constructions Vs M/s Steel Authority Of India Limited And Ors
Jharkhand High Court · (2020) 06 JH CK 0050
Constitution Of India, 1950 — Article 226
High Courts26 Jun 2020Dismissed
Rahul Gupta And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0049
Drugs And Cosmetics Act, 1940 — Section 17 (B), 17 (B)(e), 18, 18(B), 18 (a)(i), 27(c), 27(d), 28
High Courts26 Jun 2020Allowed
Nand Kishore Jha And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0048
Indian Penal Code, 1860 — Section 34, 425, 427, 436
High Courts26 Jun 2020Allowed
Tara Devi And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 06 JH CK 0047
Indian Penal Code, 1860 — Section 120B, 405, 406, 415, 420
High Courts26 Jun 2020Allowed
Chetlal Das @ Chetu Das And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0046
Indian Penal Code, 1860 — Section 34, 302, 304B, 328, 498A
High Courts26 Jun 2020Dismissed
Tarani Mahto And Ors Vs tate of Jharkhand
Jharkhand High Court · (2020) 06 JH CK 0045
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Jun 2020Allowed
Arvind Verma Vs State of Jharkhand & Anr
Jharkhand High Court · (2020) 06 JH CK 0044
Indian Penal Code, 1860 — Section 34, 323, 341Scheduled Castes and Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(X)
High Courts25 Jun 2020Disposed Of
State of Jharkhand Vs Hari Lall
Jharkhand High Court · (2020) 06 JH CK 0043
Code of Civil Procedure, 1908 — Order 22 Rule 10A