High Courts11 Aug 2020Allowed
Jowkim Bara @ Joachim Bara Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0082
Indian Penal Code, 1860 — Section 376, 420Code Of Criminal Procedure, 1973 — Section 164
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 304 of 1,479
High Courts11 Aug 2020Allowed
Jaikab Malto Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0081
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164,
High Courts11 Aug 2020Allowed
Akash Kumar Das Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0080
Indian Penal Code, 1860 — Section 34, 341, 342, 504, 506Prevention Of Witch (DAAIN) Practices Act, 2001 — Section 3, 4
High Courts11 Aug 2020
Sainath Kr. Mahto @ Sainath Mahto Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0079
Indian Penal Code, 1860 — Section 120B, 323, 325, 347, 376, 420
High Courts11 Aug 2020Allowed
Md. Rayees Ansari @ Rayees @ Md. Rayees Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0078
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323 , 341, 504, 506
High Courts11 Aug 2020Allowed
Ram Murmu Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0077
Indian Penal Code, 1860 — Section 34, 188, 307, 332, 341, 353
High Courts11 Aug 2020Allowed
Raja Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0076
Indian Penal Code, 1860 — Section 34, 366ACode Of Criminal Procedure, 1973 — Section 164
High Courts11 Aug 2020Disposed Of
Surendra Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0075
High Courts11 Aug 2020
Virendra Kumar Vs Union Of India And Ors
Jharkhand High Court · (2020) 08 JH CK 0074
Payment Of Gratuity Act, 1972 — Section 3A, 7
High Courts11 Aug 2020Allowed
Surendra Ram Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0073
Indian Penal Code, 1860 — Section 34, 323, 357, 447, 506Criminal Law Amendment Act, 1932 — Section 17
High Courts11 Aug 2020Allowed
Bal Mukund Mirdha Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0072
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Aug 2020Allowed
Ritesh Oraon @ Somra Oraon Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0071
Indian Penal Code, 1860 — Section 392
High Courts11 Aug 2020Allowed
Lalan Rai @ Lalan Ray Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0070
Indian Penal Code, 1860 — Section 392
High Courts11 Aug 2020
Md. Ifran Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0069
Indian Penal Code, 1860 — Section 380, 411, 413, 457
High Courts11 Aug 2020
Mohammad Adam Quraishi @ Adam Quraishi @ Adam And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0068
Indian Penal Code, 1860 — Section 411Prevention Of Cruelty to Animals Act, 1960 — Section 11Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12
High Courts11 Aug 2020Allowed
Ram Sahu Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0067
Indian Penal Code, 1860 — Section 376
High Courts11 Aug 2020
Bijay Shankar Singh @ Vijay Shankar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0066
Indian Penal Code, 1860 — Section 120(B), 406, 409, 420, 467, 468, 471
High Courts11 Aug 2020Dismissed
Rohit Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0065
Jharkhand Service Code, 2001 — Rule 54Constitution Of India, 1950 — Article 226
High Courts11 Aug 2020Disposed Of
Sheela Kumari And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0064
Code Of Criminal Procedure, 1973 — Section 41A , 73, 73(1), 82, 167, 167(3), 439, 482Constitution Of India, 1950 — Article 21
High Courts10 Aug 2020Allowed
Dharmendra Jee @ Munilal Mahto Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0063
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 333, 385, 387, 427, 435Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1932 — Section 17