High Courts24 Aug 2020Dismissed
UCO Bank Vs Union Of India And Ors
Jharkhand High Court · (2020) 08 JH CK 0195
Payment Of Gratuity Act, 1972 — Section 7(7)
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 300 of 1,479
High Courts24 Aug 2020Disposed Of
Shubhabrata Malakar Vs Eastern Coalfields Limited And Ors
Jharkhand High Court · (2020) 08 JH CK 0194
High Courts24 Aug 2020Disposed Of
Uma Shankar Malviya Vs State Of Jharkhand & Ors
Jharkhand High Court · (2020) 08 JH CK 0193
High Courts24 Aug 2020
Union Of India Vs Amod Kumar Amar & others
Jharkhand High Court · (2020) 08 JH CK 0192
High Courts24 Aug 2020Dismissed
Shibu Soren Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0191
Indian Penal Code, 1860 — Section 376
High Courts24 Aug 2020
Chandan Kumar Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2020) 08 JH CK 0190
High Courts24 Aug 2020Disposed Of
Dilip Kumar Das And Ors Vs Chairman, LIC Of India, Central Office, 2nd Floor And Ors
Jharkhand High Court · (2020) 08 JH CK 0189
High Courts24 Aug 2020Disposed Of
Anosh Ekka And Ors Vs Union Of India
Jharkhand High Court · (2020) 08 JH CK 0188
Code Of Criminal Procedure, 1973 — Section 389, 436A, 439Indian Penal Code, 1860 — Section 109Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(1)(e), 13(2)
High Courts24 Aug 2020Disposed Of
Puja Kumari @Pratima Kumari Vs Gajendra Kumar
Jharkhand High Court · (2020) 08 JH CK 0187
Indian Penal Code, 1860 — Section 323, 341, 498A
High Courts21 Aug 2020Allowed
Kusum Kumari Vs Jitendra Kumar
Jharkhand High Court · (2020) 08 JH CK 0153
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354, 498A, 506Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts21 Aug 2020Allowed
Shiv Prakash Prajapati And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0152
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 120(B), 385, 386, 387Criminal Law Amendment Act, 1932 — Section 17(i)(ii)
High Courts21 Aug 2020Allowed
Shakti Vivar @ Shakti @ Shakti Vibhar Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0151
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 323, 324, 326, 341, 384, 386, 387, 504
High Courts21 Aug 2020
Rajan Baitha @ Rawan and Another Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0150
Arms Act, 1959 — Section 9(1)(a)(i), 25(2)
High Courts21 Aug 2020Disposed Of
Chandrika Sen @ Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0149
Code Of Criminal Procedure, 1973 — Section 438(2), 482
High Courts21 Aug 2020Disposed Of
Muso Rai @ Bhuso Rai And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0148
Code Of Criminal Procedure, 1973 — Section 482
High Courts21 Aug 2020Dismissed
Kamal Singh Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0147
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 353Arms Act, 1959 — Section 25(1A), 26(ii), 27, 35Criminal Law Amendment Act, 1932 — Section 17(i)(ii)
High Courts21 Aug 2020Disposed Of
Kalyani Kumari Devi @ Kalyani Kumari @ Kalyani Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0146
High Courts21 Aug 2020Allowed
Sapna Kumari Vs Himanshu Shekhar Thakur
Jharkhand High Court · (2020) 08 JH CK 0145
Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib)Indian Penal Code, 1860 — Section 34, 498A, 506
High Courts21 Aug 2020Allowed
Pinki Kumari @ Pinki Devi Vs Amrit Kumar
Jharkhand High Court · (2020) 08 JH CK 0144
Hindu Marriage Act, 1955 — Section 9
High Courts21 Aug 2020Allowed
Annu Pathak Vs Chandan Kumar Pathak
Jharkhand High Court · (2020) 08 JH CK 0143
Hindu Marriage Act, 1955 — Section 9Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4, 6