High Courts26 Aug 2020Allowed
Lelu Sharma Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0259
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 297 of 1,479
High Courts26 Aug 2020Allowed
Kali Pado Pal Vs Union of India
Jharkhand High Court · (2020) 08 JH CK 0258
Code Of Criminal Procedure, 1973 — Section 394, 431
High Courts26 Aug 2020Allowed
Bhola Yadav Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0257
Indian Penal Code, 1860 — Section 34, 304B
High Courts26 Aug 2020
Ataul Ansari @ Atul Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0255
Indian Penal Code, 1860 — Section 120B, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)
High Courts26 Aug 2020Allowed
Durgesh Kumar Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0254
Indian Penal Code, 1860 — Section 354 (C), 504, 506Protection of Children from Sexual Offences Act, 2012 — Section 12, 17
High Courts26 Aug 2020Allowed
Chhotu @ Nasir @ Manaur Nasir Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0253
Indian Penal Code, 1860 — Section 307, 326Arms Act, 1959 — Section 27
High Courts26 Aug 2020Allowed
Ganesh Mandal And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0252
Prevention of Money Laundering Act, 2002 — Section 3, 4
High Courts26 Aug 2020Allowed
Krishna Gope Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0251
High Courts26 Aug 2020
Saddam Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0250
Indian Penal Code, 1860 — Section 304B, 306, 494, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4
High Courts26 Aug 2020Allowed
Md. Jamal @ Md. Jamal Ansari Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0249
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts26 Aug 2020Allowed
Sandip Kumar Shaw Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0248
Indian Penal Code, 1860 — Section 34, 323, 341, 379, 420, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Aug 2020
Bindu Mandal Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0247
Indian Penal Code, 1860 — Section 120B, 409, 420, 467, 468, 471
High Courts26 Aug 2020
M/s. Fatka Refractories (P) Ltd., Dhanbad Vs Regional Provident Fund Commissioner & Ors
Jharkhand High Court · (2020) 08 JH CK 0246
High Courts26 Aug 2020Disposed Of
Akhileshwar Pandey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0245
High Courts26 Aug 2020Dismissed
M/s Bharat Sanchar Nigam Limited Vs Employees Provident Fund Organization & Ors
Jharkhand High Court · (2020) 08 JH CK 0244
Employees' Provident Fund And Miscellaneous Provisions Act, 1952 — Section 7A, 7B, 7C, 7I, 14B
High Courts26 Aug 2020
Md. Waliullah & Ors And Ors Vs State Of Jharkhand & Others
Jharkhand High Court · (2020) 08 JH CK 0243
High Courts26 Aug 2020
Ravindra Dubey @ Mohan Dubey And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0242
High Courts26 Aug 2020
Intu Kumar @ Ravi Ranjan Sharma Vs State Of Jharkhand And Anr
Jharkhand High Court · (2020) 08 JH CK 0241
Code Of Criminal Procedure, 1973 — Section 125
High Courts26 Aug 2020Disposed Of
Nirmal Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0240
High Courts26 Aug 2020Disposed Of
Manish Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0239