High Courts28 Aug 2020Dismissed
Kima Kumari @ Kima Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0279
Code Of Criminal Procedure, 1973 — Section 82, 439(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 296 of 1,479
High Courts28 Aug 2020
Pratibha Narayan Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0278
Contempt of Courts Act, 1971 — Section 2(b), 12, 18
High Courts28 Aug 2020Allowed/ Dismissed
Prabhunath Singh And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0277
Indian Penal Code, 1860 — Section 120(B), 302, 307, 324Explosive Substances Act, 1883 — Section 3, 4, 5Code Of Criminal Procedure, 1973 — Section 161, 164, 174, 291A, 294, 294(3), 313
High Courts27 Aug 2020Allowed
Indrajeet Saw Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0276
Indian Penal Code, 1860 — Section 34, 323, 341, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Aug 2020
Ram Kharia Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0275
Indian Penal Code, 1860 — Section 320, 323, 324, 325
High Courts27 Aug 2020Disposed Of
Shanti Tudu Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0274
Constitution of India, 1950 — Section 226
High Courts27 Aug 2020Allowed
Sanjay Manjhi Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0273
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Aug 2020Allowed
Ajay Kewat And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0272
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Aug 2020Allowed
Md. Mohiuddin Ansari Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0271
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Aug 2020Allowed
Bishwanath Boipai Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0270
Civil Services (Classification, Control And Appeal) Rules, 1930 — Rule 55
High Courts27 Aug 2020Disposed Of
Rajeshwar Prasad Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0269
High Courts27 Aug 2020Disposed Of
Arunanand Jha Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0268
High Courts27 Aug 2020Dismissed
Samdhari Devi Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0267
Constitution of India, 1950 — Section 226
High Courts27 Aug 2020Partly Allowed
Gopal Verma And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0266
Indian Penal Code, 1860 — Section 34, 353, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 190, 204
High Courts27 Aug 2020
Sandhya Kiran Vs State of Jharkhand & Ors
Jharkhand High Court · (2020) 08 JH CK 0265
High Courts27 Aug 2020
Union of India & others Vs Tarani Sen Lenka
Jharkhand High Court · (2020) 08 JH CK 0264
High Courts27 Aug 2020Allowed
Mansoor Ansari @ Masarur Ansari And Ors Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0263
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Aug 2020Allowed
Ishwar Bahadur Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0262
Indian Penal Code, 1860 — Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts27 Aug 2020Dismissed
Pramod Singh @ Pramod Kumar Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0261
Motor Vehicles Act, 1988 — Section 82, 90Motor Vehicle Rules, 1989 — Rule 87
High Courts27 Aug 2020Dismissed
Ghuran Oraon And Ors Vs Chanku Oraon And Ors
Jharkhand High Court · (2020) 08 JH CK 0260
Chota Nagpur Tenancy Act, 1908 — Section 71A