High Courts02 Sept 2020Dismissed
S.M. Eqbal Vs Union Of India
Jharkhand High Court · (2020) 09 JH CK 0013
Public Premises (Eviction Of unauthorized occupants) Act, 1971 — Section 7(2)CRPF Family Accommodation Rules, 2008 — Rule 5(25)
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 294 of 1,479
High Courts02 Sept 2020Allowed
Ramesh Kumar Nirala Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0012
Bihar Financial Rules, 1950 — Rule 235, 241Jharkhand Pension Rules, 2000 — Rule 43(b)Constitution Of India, 1950 — Article 22
High Courts02 Sept 2020Dismissed
Samita Shital Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0011
High Courts02 Sept 2020Dismissed
Arun Kumar Maurya Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0010
Indian Penal Code, 1860 — Section 354ACode Of Criminal Procedure, 1973 — Section 164
High Courts02 Sept 2020Allowed
Bijoy Shankar Jha Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0009
Bihar Financial Rules, 1950 — Rule 235, 241Jharkhand Pension Rules, 2000 — Rule 43(b)Constitution Of India, 1950 — Article 22
High Courts02 Sept 2020Allowed
Sujit Kumar And Ors Vs Directorate Of Enforcement
Jharkhand High Court · (2020) 09 JH CK 0008
Prevention Of Money Laundering Act, 2002 — Section 3, 4, 15Prevention Of Corruption Act, 1988 — Section 13(1)(E)Indian Penal Code, 1860 — Section 420, 467, 468, 469, 471
High Courts02 Sept 2020Allowed
M.S. Unnikrishnan @ M.S. Unikrishnan Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0007
Indian Penal Code, 1860 — Section 405, 406, 415, 420Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 155(2), 156(3), 482Constitution Of India, 1950 — Article 226
High Courts02 Sept 2020Allowed/ Disposed Of
Vinay Kumar M. Chaudhari @ Vinay Kumar And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0006
Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 155(2), 156(3), 482Indian Penal Code, 1860 — Section 383, 385, 387, 503Constitution Of India, 1950 — Article 226
High Courts02 Sept 2020Allowed
Kameshwar Prasad Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0005
Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 26, 109, 120B, 201, 409, 423, 424, 464, 467, 468, 469, 471, 477A
High Courts01 Sept 2020Dismissed
Vinita Singh And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0003
High Courts01 Sept 2020Allowed
Prabhat Ranjan Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0002
Indian Penal Code, 1860 — Section 494, 498AConduct Rules, 1976 — Rule 23
High Courts01 Sept 2020Dismissed
Mukut Dhari Mahato Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0001
Indian Penal Code, 1860 — Section 149, 302, 304B, 307, 341Bihar Pension Rules, 1950 — Rule 43, 43(b)Bihar Government Servant's Conduct Rules, 1976 — Rule 3, 3(A)(5)
High Courts31 Aug 2020Disposed Of
Sunil Prasad Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0307
High Courts31 Aug 2020Dismissed
Saddaf Ahmad Vs Union of India And Ors
Jharkhand High Court · (2020) 08 JH CK 0306
High Courts31 Aug 2020Disposed Of
Sadique Anwar Rizvi And Ors Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 08 JH CK 0305
High Courts31 Aug 2020Dismissed
Ram Kharia Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0304
Indian Penal Code, 1860 — Section 320, 322, 323, 324, 325, 335Prevention of Witch (DAAIN) Practices Act, 1999 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313
High Courts31 Aug 2020Dismissed
Santosh Rai @ Chhotu Rai @ Santosh Roy @ Chootu Roy son of Asarfi Rai Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0303
Indian Penal Code, 1860 — Section 34, 323, 324, 354, 452Code Of Criminal Procedure, 1973 — Section 313, 320(8)
High Courts31 Aug 2020Dismissed
Lakho Oraon Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0302
Indian Penal Code, 1860 — Section 71, 392, 411
High Courts28 Aug 2020Disposed Of
Binay Kumar Ghosh Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0301
Code Of Criminal Procedure, 1973 — Section 482
High Courts28 Aug 2020Allowed
Yasrb Ali Vs State of Jharkhand
Jharkhand High Court · (2020) 08 JH CK 0300
Indian Penal Code, 1860 — Section 34, 379, 411Code Of Criminal Procedure, 1973 — Section 438(2)