High Courts07 Sept 2020Dismissed
Captain Santhosh Vs Union Of India And Ors
Jharkhand High Court · (2020) 09 JH CK 0051
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 292 of 1,479
High Courts07 Sept 2020Allowed
Sanicharwa Manjhi Vs Central Coalfields Limited And Ors
Jharkhand High Court · (2020) 09 JH CK 0050
High Courts07 Sept 2020Allowed
Md. Mahfuz Alam And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0049
Constitution Of India, 1950 — Article 136, 226
High Courts07 Sept 2020
Sujeet Kumar Mukharjee Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0048
Prevention Of Corruption Act, 1988 — Section 7, 13, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 293, 313
High Courts04 Sept 2020Allowed
Ishwar Gope @ Chottan Gope And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0047
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts04 Sept 2020
Pramod Khosla & others Vs M/s Khosla Steel Industries Private Ltd. & others
Jharkhand High Court · (2020) 09 JH CK 0046
High Courts03 Sept 2020Dismissed
Ratan Nag @ Ratan Kumar Nag Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0045
Indian Penal Code, 1860 — Section 323, 377, 498A, 511Dowry Prohibition Act, 1961 — Section 3, 4
High Courts03 Sept 2020Allowed
Uday Kumar Sinha @ Uday Kumar Singh @ Uday Kumar Pal Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0044
Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Sept 2020
Meena Devi And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0043
Indian Penal Code, 1860 — Section 411
High Courts03 Sept 2020Disposed Of
Madan Mohan Dubey And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0042
High Courts03 Sept 2020
Project Officer, Maheshpur Colliery under Govindpur Area Vs Anubala Devi
Jharkhand High Court · (2020) 09 JH CK 0041
Payment Of Gratuity Act, 1972 — Section 4(1)(c), 4(5)
High Courts03 Sept 2020Disposed Of
Narayan Sao Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0040
High Courts03 Sept 2020Dismissed
Amrul Ansari @ Waril Ansari @ Paril Ansari Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0039
Indian Penal Code, 1860 — Section 120B, 406, 420Negotiable Instruments Act, 1881 — Section 138
High Courts03 Sept 2020Dismissed
Ajay Kumar Dhar Dubey @ Ajay Kumar Dubey Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0038
Negotiable Instruments Act, 1881 — Section 138
High Courts03 Sept 2020Allowed
Lukas Minj @ Jatru Oraon @ Lukas Oraon Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0037
Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts03 Sept 2020Allowed
Ram Kailash Singh Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0036
Constitution Of India, 1950 — Article 141, 311
High Courts03 Sept 2020Allowed
Union Of India And Ors Vs Tarani Sen Lenka
Jharkhand High Court · (2020) 09 JH CK 0035
Administrative Tribunal Act, 1985 — Section 19, 22(3(f)Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts03 Sept 2020Allowed
Umesh Prasad Singh Vs State of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0004
High Courts02 Sept 2020Disposed Of
Vijay Kumar Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0094
Trade Unions Act, 1926 — Section 8, 10, 28, 28(2), 29
High Courts02 Sept 2020
Lalita Devi Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0034
Indian Penal Code, 1860 — Section 147, 148, 149, 341, 342, 386, 387, 427, 435, 436Unlawful Activities (Prevention) Act, 1967 — Section 10, 13Criminal Law (Amendment) Act, 2013 — Section 17(i)(ii)