High Courts08 Sept 2020Dismissed
Sanjay Kumar Vs Srimati Suman Kumari
Jharkhand High Court · (2020) 09 JH CK 0071
Hindu Marriage Act, 1955 — Section 13, 13 (ib)Indian Penal Code, 1860 — Section 34, 323, 498ADowry Prohibition Act, 1961 — Section 3, 4
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 291 of 1,479
High Courts07 Sept 2020
Kush Kumar Tiwary Vs State Of Jharkhand through Vigilance
Jharkhand High Court · (2020) 09 JH CK 0070
Constitution Of India, 1950 — Article 141, 142
High Courts07 Sept 2020Disposed Of
Chandra Prakash Asthana Vs State Of Jharkhand & Others
Jharkhand High Court · (2020) 09 JH CK 0069
High Courts07 Sept 2020Allowed
Md. Mukhtar Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0068
Indian Penal Code, 1860 — Section 379, 414, 467, 468, 471Jharkhand Minor Mineral Concession Rules, 2004 — Rule 54
High Courts07 Sept 2020Allowed
Rajdeo Yadav, Son Of Nishant Jee Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0067
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 307, 379, 385, 389, 504, 506Criminal Law Amendment Act, 1932 — Section 17(i)(ii)
High Courts07 Sept 2020Allowed
Munna Nayak Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0066
Indian Penal Code, 1860 — Section 34, 370(I)(II), 376Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Sept 2020Allowed
Anil Chakrobarty Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0065
Indian Penal Code, 1860 — Section 34, 188, 269, 270Arms Act, 1959 — Section 25(1b)a, 26, 35
High Courts07 Sept 2020
Vishal Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0064
Indian Penal Code, 1860 — Section 34, 120(B), 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D), 84(C)
High Courts07 Sept 2020
Umesh Rai Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0063
Indian Penal Code, 1860 — Section 376(2)(i), 376(3)Protection Of Children from Sexual Offences Act, 2012 — Section 3, 6
High Courts07 Sept 2020Allowed
Ram Kishore Fullu Nayak Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0062
Code Of Criminal Procedure, 1973 — Section 82, 83
High Courts07 Sept 2020
Tejo Das Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0061
Code Of Criminal Procedure, 1973 — Section 376, 452Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Sept 2020Allowed
Sushila Kindo @ Sushil Kindo Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0060
Indian Penal Code, 1860 — Section 120(B), 406, 420Code Of Criminal Procedure, 1973 — Section 190, 204
High Courts07 Sept 2020Dismissed
Pabitra Ruidas Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0059
Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Sept 2020
Lalan Rana @ Lalan Kumar Sharma Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0058
Indian Penal Code, 1860 — Section 144, 149, 307, 379, 385Arms Act, 1959 — Section 27Criminal Law Amendment Act, 1932 — Section 17(i)(ii)
High Courts07 Sept 2020Allowed
Gopal Sodhani And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0057
Indian Penal Code, 1860 — Section 323, 504
High Courts07 Sept 2020
Bablu Kumar Chouhan @ Nikesh Chouhan @ Nikesh Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0056
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164
High Courts07 Sept 2020Disposed Of
Pokhan Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0055
Indian Forest Act, 1927 — Section 33, 33C, 63, 66Code Of Criminal Procedure, 1973 — Section 82
High Courts07 Sept 2020
Sunder Nag @ Sundar Nag And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0054
Indian Penal Code, 1860 — Section 147, 149, 302
High Courts07 Sept 2020Disposed Of
Aman Kumar Vs Jharkhand Rajya Gramin Bank And Ors
Jharkhand High Court · (2020) 09 JH CK 0053
High Courts07 Sept 2020Dismissed
Sanjay Kumar Prasad Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0052
Code Of Criminal Procedure, 1973 — Section 197, 482