COURT ARCHIVE

Jharkhand High Court judgments

29,562 judgments · page 289 of 1,479

High Courts14 Sept 2020Dismissed

Manoj Kumar @ Manoj Yadav @ Manoj Kumar Yadav Vs Union Of India

Jharkhand High Court · (2020) 09 JH CK 0112

National Investigation Agency Act, 2008 — Section 21(4)Indian Penal Code, 1860 — Section 120B, 386Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 17, 20, 21, 23, 43D(5)

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High Courts14 Sept 2020

Chundri Devi And another Vs state Of Jharkhand And another

Jharkhand High Court · (2020) 09 JH CK 0111

Indian Penal Code, 1860 — Section 109, 323, 494, 498A

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High Courts14 Sept 2020Allowed

Jai Prakash Narayan Sharma And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 09 JH CK 0110

Bihar Education Code, 1961 — Rule 3, 4, 39, 41

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High Courts14 Sept 2020Allowed

Md. Manauar Ansari @ Manawar Ansari Vs State Of Jharkhand

Jharkhand High Court · (2020) 09 JH CK 0108

Indian Penal Code, 1860 — Section 120B, 363, 366ACode Of Criminal Procedure, 1973 — Section 438(2)

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High Courts14 Sept 2020Allowed

Dr. Rekha Sharma & Ors Vs State Of Jharkhand & Ors

Jharkhand High Court · (2020) 09 JH CK 0107

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High Courts11 Sept 2020Allowed

Ramchandar Mahto @ Ramhandra Mahto Vs State Of Jharkhand

Jharkhand High Court · (2020) 09 JH CK 0109

Indian Penal Code, 1860 — Section 34, 201, 302

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High Courts11 Sept 2020Allowed

Brinda Lal Bihari And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 09 JH CK 0106

Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 82, 438(2)

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High Courts11 Sept 2020

Subhendu Madhab Sarkar Vs Managing Committee, J.C. High School, Ghatsila & Others

Jharkhand High Court · (2020) 09 JH CK 0105

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High Courts11 Sept 2020Dismissed

Parmeshwar Mahato Vs State Of Jharkhand

Jharkhand High Court · (2020) 09 JH CK 0104

Indian Penal Code, 1860 — Section 376Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6, 8Code Of Criminal Procedure, 1973 — Section 82

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High Courts11 Sept 2020Allowed

Hazra Khatoon @ Hajra Khatoon And Ors Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 09 JH CK 0103

Indian Penal Code, 1860 — Section 323, 341, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts11 Sept 2020Dismissed

Shanti Devi Vs State Of Jharkhand & Ors

Jharkhand High Court · (2020) 09 JH CK 0102

Code Of Criminal Procedure, 1973 — Section 107, 482Indian Penal Code, 1860 — Section 323, 341, 379, 448

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High Courts11 Sept 2020Partly Allowed

Niranjan Kumar Rai And Ors Vs State Of Jharkhand

Jharkhand High Court · (2020) 09 JH CK 0101

Indian Penal Code, 1860 — Section 34, 307, 323, 224, 225, 332, 333, 341, 353

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High Courts11 Sept 2020Allowed

Shashi Kant Kumar Vs State Of Jharkhand And Ors

Jharkhand High Court · (2020) 09 JH CK 0100

Constitution Of India, 1950 — Section 309, 226

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High Courts11 Sept 2020Allowed

Basant Kumar Bilung & Ors Vs Dr. Mrs. Manju Sharma & Ors

Jharkhand High Court · (2020) 09 JH CK 0099

Constitution Of India, 1950 — Section 14, 15, 16, 21, 29, 30, 300A

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High Courts11 Sept 2020Allowed

Binod Kumar Deepak @ Deepak Kumar Vs State Of Jharkhand

Jharkhand High Court · (2020) 09 JH CK 0098

Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 120(B), 385, 386, 387Criminal Law Amendment Act, 1908 — Section 17(i)(ii)

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High Courts11 Sept 2020Allowed