High Courts21 Sept 2020
Poonam Singh @ Poonam Singh And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0152
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 452Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)
COURT ARCHIVE
Jharkhand High Court judgments
29,562 judgments · page 287 of 1,479
High Courts21 Sept 2020Allowed
Nageshwar Saw And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0151
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 507Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Sept 2020
Nishar Khan And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0150
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 326, 341, 325, 307, 506Arms Act, 1959 — Section 27
High Courts21 Sept 2020Allowed
Amit Toppo Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0149
Indian Penal Code, 1860 — Section 376(3)Protection Of Children from Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts21 Sept 2020
Laleshwar Mahto And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0148
Indian Penal Code, 1860 — Section 188, 269, 270, 323, 337, 332, 353, 379Epidemic Disease Act, 1897 — Section 3Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Sept 2020Allowed
Binod Sao @ Binod Kumar Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0147
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Sept 2020Disposed Of
Ram Kumar Prasad Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0146
Jharkhand Cooperative Societies Act, 1935 — Section 34, 35Jharkhand Government Servant (Classification, Control And Appeal) Rules, 2016 — Rule 9(6), 9(6)(C)
High Courts21 Sept 2020Disposed Of
Lal Manoj Nath Shahdeo Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0145
Jharkhand Cooperative Societies Act, 1935 — Section 34, 35Jharkhand Government Servant (Classification, Control And Appeal) Rules, 2016 — Rule 9(6)(C)
High Courts21 Sept 2020
Wakil Deo Mahto Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0144
Indian Penal Code, 1860 — Section 313, 314, 315, 316, 376, 415, 417Code Of Criminal Procedure, 1973 — Section 222Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 15, 19
High Courts21 Sept 2020Allowed
Soni Kumari And Ors Vs State Of Jharkhand And Ors
Jharkhand High Court · (2020) 09 JH CK 0143
Andhra Pradesh Public Employment (Requirement as to Residence) Act, 1957 — Section 3Constitution Of India, 1950 — Article 12, 13(2), 14, 15, 15(2), 16, 16 (1), 16(2), 16(3), 16(4), 16(5), 21, 29, 32, 33, 34, 35(a), 35 (a-i), 38, 46, 51A, 162, 244, 309, 371D
High Courts18 Sept 2020Allowed
Dipak Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0142
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 204
High Courts18 Sept 2020Dismissed
Shankhi Murmu @ Sankhi Murmu Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0141
Prevention Of Corruption Act, 1988 — Section 7(a)
High Courts17 Sept 2020Allowed
Ramekbal Singh Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0140
Indian Penal Code, 1860 — Section 34, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Sept 2020Dismissed
Kamlesh Kumar Vs Union Of India And Ors
Jharkhand High Court · (2020) 09 JH CK 0139
Administrative Tribunal's Act, 1985 — Section 21All India Services (Discipline & Appeal) Rules, 1969 — Rule 6
High Courts17 Sept 2020Allowed
Jogendra Gope @ Jogender Gope And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0138
Code Of Criminal Procedure, 1973 — Section 41A, 82Indian Penal Code, 1860 — Section 34, 323, 341, 379, 504
High Courts16 Sept 2020
Bachu Kumar Ray @ Bachu Ray And Ors Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0137
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Sept 2020Allowed
Rajendra Choudhary Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0136
Indian Penal Code, 1860 — Section 34, 379Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Sept 2020Allowed
Biswanath Saw Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0135
Indian Penal Code, 1860 — Section 120B, 467, 468, 471, 419, 420Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)
High Courts16 Sept 2020Allowed
Pramod Saw Vs State Of Jharkhand
Jharkhand High Court · (2020) 09 JH CK 0134
Indian Penal Code, 1860 — Section 34, 379, 413, 414Coal Mines (Special Provisions) Act, 2015 — Section 30(ii)Code Of Criminal Procedure, 1973 — Section 161, 438(2)
High Courts16 Sept 2020
Shrawan Kumar Jha & Ors Vs State Of Jharkhand & Ors
Jharkhand High Court · (2020) 09 JH CK 0133