High Courts01 May 2024Disposed Of
Jagdish Sahu And Others Vs State Of Jharkhand & Ors
Jharkhand High Court · (2024) 05 JH CK 0014
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 136 of 1,511
High Courts01 May 2024Allowed
Vikash Kumar Singh @ Bikash Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0013
Indian Penal Code, 1860 — Section 34, 201, 302, 364Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 161
High Courts01 May 2024Allowed
Puja Kumari @ Puja Giri @ Pooja Giri And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 05 JH CK 0012
Indian Penal Code, 1860 — Section 376(2)(n), 406, 417, 420Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 18Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Apr 2024
Kamlesh Prasad Mehta alias Kamlesh Prasad Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0019
Indian Penal Code, 1860 — Section 120B, 182, 211, 302, 307, 387Code Of Criminal Procedure, 1973 — Section 156(3), 438(2)
High Courts30 Apr 2024
Munna Singh @ Muneshwar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0018
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 Apr 2024
Nirbhay Kumar Shahabadi And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 04 JH CK 0017
Constitution Of India, 1950 — Article 226
High Courts30 Apr 2024Disposed Of
Syed Irfan Yazdani Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 04 JH CK 0016
Constitution Of India, 1950 — Article 226
High Courts30 Apr 2024Disposed Of
Laxman Kachhap Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 04 JH CK 0015
High Courts29 Apr 2024Dismissed
Gajnafar Ahmad And Others Vs Uma Devi And Others
Jharkhand High Court · (2024) 04 JH CK 0020
Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949 — Section 59, 63
High Courts04 Apr 2024
Shiv Prasad Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0011
Indian Penal Code, 1860 — Section 395
High Courts04 Apr 2024
Sachin Kumar Thakur @ Manjhila And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0010
Indian Penal Code, 1860 — Section 354, 376(D), 452, 504, 506Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 6Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(w)
High Courts04 Apr 2024
Shahanshah Alam Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0008
High Courts04 Apr 2024
Aslam Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0007
High Courts03 Apr 2024
Pramod Minj Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0014
Indian Penal Code, 1860 — Section 376(2)(n), 509Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts03 Apr 2024
Tajmul Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0013
Jharkhand Mineral (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9Jharkhand Minor Mineral Concession Rules, 2004 — Rule 4, 54Indian Penal Code, 1860 — Section 175, 379, 414
High Courts03 Apr 2024Dismissed
Budheswar Gope Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0012
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 101, 106
High Courts03 Apr 2024
Safi Ullah Vs State Of Jharkhand & Others
Jharkhand High Court · (2024) 04 JH CK 0006
High Courts02 Apr 2024
Sanjiv Singh @ Raja Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0005
Indian Penal Code, 1860 — Section 34, 366AProtection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 12Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Apr 2024
Rajiv Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0004
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504, 506Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Apr 2024
Prashant Bhushan Vs State Of Jharkhand & Anr
Jharkhand High Court · (2024) 04 JH CK 0003
Indian Penal Code, 1860 — Section 34, 498(A), 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)