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Jharkhand High Court judgments

30,203 judgments · page 135 of 1,511

High Courts07 May 2024Allowed

Vishwanath Kharia Vs State Of Jharkhand

Jharkhand High Court · (2024) 05 JH CK 0031

Indian Penal Code, 1860 — Section 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 4(2), 6Code Of Criminal Procedure, 1973 — Section 313
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High Courts07 May 2024Dismissed

Wakil Mahatha And Others Vs State Of Bihar

Jharkhand High Court · (2024) 05 JH CK 0030

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 342, 380, 396, 448Explosive Substances Act, 1908 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313
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High Courts06 May 2024

Sonu Munda Vs State Of Jharkhand

Jharkhand High Court · (2024) 05 JH CK 0033

Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 11Jharkhand Minor Mineral Concession Rules, 2004 — Section 4, 54Indian Penal Code, 1860 — Section 414
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High Courts01 May 2024

Niranjan Kumar And Others Vs State Of Jharkhand

Jharkhand High Court · (2024) 05 JH CK 0016

Indian Penal Code, 1860 — Section 34, 120(B), 179, 379, 406, 411, 414, 420Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Code Of Criminal Procedure, 1973 — Section 438(2)
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