High Courts02 Apr 2024
Arun Kumar Gupta And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0002
Indian Penal Code, 1860 — Section 34, 323, 341, 354, 379Code Of Criminal Procedure, 1973 — Section 438(2)
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Jharkhand High Court judgments
30,203 judgments · page 137 of 1,511
High Courts02 Apr 2024
Guddu Sahu And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 04 JH CK 0001
Indian Penal Code, 1860 — Section 34, 379, 411
High Courts22 Mar 2024Allowed
Dilip Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0051
Code Of Criminal Procedure, 1973 — Section 439, 440Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 469, 471Prevention Of Corruption Act, 1988 — Section 13(1)(c)(d), 13(2)
High Courts22 Mar 2024Disposed Of
Sanjay Kumar Vs Union Of India
Jharkhand High Court · (2024) 03 JH CK 0050
Code Of Criminal Procedure, 1973 — Section 439, 440Prevention Of Corruption Act, 1988 — Section 7
High Courts22 Mar 2024Allowed
Manoj Kumar Mishra Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0049
Code Of Criminal Procedure, 1973 — Section 439, 440Prevention Of Corruption (Amendment) Act, 2018 — Section 7
High Courts22 Mar 2024
Vishesh Korwa @ Visheshwar Korwa Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0048
High Courts22 Mar 2024Dismissed
Md. Azizur Rahman Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0047
High Courts22 Mar 2024Allowed
Deepak Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0046
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption (Amendment) Act, 2018 — Section 7
High Courts22 Mar 2024Allowed
Sandeep Kumar Vs Union Of India
Jharkhand High Court · (2024) 03 JH CK 0045
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7
High Courts22 Mar 2024Allowed
Jafar Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0044
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7(a)
High Courts22 Mar 2024Dismissed
Faguni Thakur Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 03 JH CK 0042
Indian Penal Code, 1860 — Section 34, 302, 304BEvidence Act, 1872 — Section 113B
High Courts21 Mar 2024Allowed
Rabiswar Marandi And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0040
Indian Penal Code, 1860 — Section 34, 109, 302, 306
High Courts21 Mar 2024Dismissed
Ranthu Oraon And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0039
Indian Penal Code, 1860 — Section 148, 149, 307Prevention Of Witch Practices Act, 1999 — Section 3Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323
High Courts21 Mar 2024Allowed/Dismissed
Bank Of India, Mumbai And Others Vs Pushpa Panikar And Others
Jharkhand High Court · (2024) 03 JH CK 0038
High Courts20 Mar 2024Disposed Of
Raj Kumar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 03 JH CK 0041
Land Acquisition Act, 1894 — Section 4(1), 9, 12(2)
High Courts18 Mar 2024
Akhilesh Kumar Das Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 03 JH CK 0037
Indian Penal Code, 1860 — Section 34, 307, 313, 323, 379, 498A, 504, 506Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts18 Mar 2024Allowed
Singh Sidhu Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0036
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313
High Courts15 Mar 2024Dismissed
Durga Prasad Roy Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0035
Indian Penal Code, 1860 — Section 341, 342, 376, 376(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Mar 2024Dismissed
Ajay Yadav And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 03 JH CK 0034
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341, 354, 448, 504, 506Arms Act, 1959 — Section 27