CourtKutchehry.com

COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 138 of 1,511

High Courts11 Mar 2024

Ajay Singh Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0026

Indian Penal Code, 1860 — Section 147, 148, 323, 341, 354, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
Read judgment
High Courts11 Mar 2024

Mahatab Ali Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0025

Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9Jharkhand Minor Mineral Concession Rules, 2004 — Section 4, 54Indian Penal Code, 1860 — Section 34, 379, 411
Read judgment
High Courts11 Mar 2024

Om Shankar Tudu And Others Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0024

Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 3, 9, 13Indian Penal Code, 1860 — Section 34, 414Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21
Read judgment
High Courts07 Mar 2024

Nasim Sk. @ Nasim Sheikh Vs State Of Jharkhand

Jharkhand High Court · (2024) 03 JH CK 0022

Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 7, 9Jharkhand Minor Mineral Concession Rule, 2004 — Rule 7, 9Indian Penal Code, 1860 — Section 175, 379, 414
Read judgment
High Courts04 Mar 2024Allowed

M/s. Bihar Foundry & Castings Ltd Vs Union Of India And Others

Jharkhand High Court · (2024) 03 JH CK 0019

Customs (Finalisation Of Provisional Assessment) Regulation, 2018 — Regulation 5, 6Customs Act, 1962 — Section 2(23), 2(26), 18, 18(1), 18(1A), 18(2), 28, 28AA, 28(1), 28(1)(a), 28(4), 28(8),28(9), 28(9A), 28(9)(a), 28(9)(b), 28(10)(a), 111(d), 111(m), 112(a), 114(A), 125, 128, 128A, 151A,157(2)Finance Act, 2018 — Section 63, 63(iii)(a)
Read judgment