High Courts26 Feb 2024Dismissed
Guddi Kumari Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 02 JH CK 0065
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 140 of 1,511
High Courts22 Feb 2024
Yogeshwar Mahto And Others Vs Union Bank Of India & Others
Jharkhand High Court · (2024) 02 JH CK 0064
High Courts20 Feb 2024
Rajendra Marandi Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0063
High Courts20 Feb 2024Dismissed
Krishna Bodra Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0062
Indian Penal Code, 1860 — Section 302, 376
High Courts19 Feb 2024
Pankaj Munda Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0061
Indian Penal Code, 1860 — Section 34, 302, 307, 324, 452Arms Act, 1959 — Section 27
High Courts19 Feb 2024
Mohammad Ayaz Ansari @ Ayaz Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0060
Indian Penal Code, 1860 — Section 379
High Courts19 Feb 2024
Vimal Singh @ Kishore Jee @ Kishore Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0059
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 380, 435, 457, 504, 506Criminal Law Amendment Act, 1932 — Section 17
High Courts19 Feb 2024Dismissed
Kabir Ansari @ Kabir Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0058
Indian Penal Code, 1860 — Section 366(A), 376DAProtection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts19 Feb 2024
Sanjay Paswan Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0057
Indian Penal Code, 1860 — Section 323, 324, 341, 342
High Courts19 Feb 2024
Pramila Kumari Vs Heavy Engineering Corporation Ltd And Others
Jharkhand High Court · (2024) 02 JH CK 0056
High Courts16 Feb 2024
Harilal Singh @ Hira Lal Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0055
Indian Forest Act, 1927 — Section 33, 41, 42
High Courts16 Feb 2024
Bablu Quraishi @ Bablu Kuraishi Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0054
Indian Penal Code, 1860 — Section 34, 201, 413, 414Prevention Of Cruelty To Animal Act, 1960 — Section 11(d)Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 5, 6, 12
High Courts16 Feb 2024
Md. Irfan Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0053
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 22(ii)(b)(c)
High Courts16 Feb 2024Disposed Of
Meri Maloti Marandi Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 02 JH CK 0052
High Courts16 Feb 2024Disposed Of
Jagat Narayan Mishra Vs Pravin Kumar Toppo And Others
Jharkhand High Court · (2024) 02 JH CK 0051
High Courts15 Feb 2024Dismissed
Baijnath Singh And Others Vs State Of Jharkhand & Anr
Jharkhand High Court · (2024) 02 JH CK 0050
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(x)Indian Penal Code, 1860 — Section 34, 307, 323, 341, 448, 504Code Of Criminal Procedure, 1973 — Section 107
High Courts12 Feb 2024Disposed Of
Anamika Jha Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 02 JH CK 0048
High Courts12 Feb 2024
Narayan Chandra Mahto Vs State Of Jharkhand & Ors
Jharkhand High Court · (2024) 02 JH CK 0047
High Courts12 Feb 2024
Dev Sidh Singh Vs Jharkhand Vidyut Nigam Limited, Through Its Chairman-Cum-Managing Director & Ors
Jharkhand High Court · (2024) 02 JH CK 0046
High Courts12 Feb 2024Dismissed
Ghanshyam Mandal @ Paltu Mandal Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 02 JH CK 0045