High Courts06 Feb 2024Disposed Of
Shrayansh Jyoti And Others Vs Indian Bank (Allahabad Bank), Harmu Colony Branch And Others
Jharkhand High Court · (2024) 02 JH CK 0017
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 142 of 1,511
High Courts05 Feb 2024Dismissed
Mahendra Gope And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0028
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 385, 387, 504, 506
High Courts05 Feb 2024
Anil Modak @ Harun Modak @ Haru Modak Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0027
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341Arms Act, 1959 — Section 27
High Courts05 Feb 2024
Kuldip Gope @ Kuldeep Gope Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0026
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341Arms Act, 1959 — Section 27
High Courts05 Feb 2024
Anup Topno And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0025
Indian Penal Code, 1860 — Section 34, 120(B), 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Feb 2024Disposed Of
Shivakant Pandey Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 02 JH CK 0024
High Courts05 Feb 2024Dismissed
Julius Kachhap Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 02 JH CK 0023
Constitution Of India, 1950 — Article 226, 300A
High Courts05 Feb 2024
Yasmeen Khatoon @ Aasmin Bibi @ Yasmeen Bibi Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0016
Indian Penal Code, 1860 — Section 34, 304B, 307, 323, 328, 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts05 Feb 2024
Chandan Horo Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0015
Arms Act, 1959 — Section 25(1A), 25(1B), 25(6), 26, 35Criminal Law Amendment Act, 1932 — Section 17
High Courts05 Feb 2024
Saraz Ansari @ Saraj Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0014
Indian Penal Code, 1860 — Section 34, 414Indian Forest Act, 1927 — Section 33
High Courts05 Feb 2024
Ranjeet Mandal Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0013
Indian Penal Code, 1860 — Section 120B, 420, 467, 468Information Technology Act, 2000 — Section 66Bihar Conduct Of Examinations Act, 1981 — Section 10
High Courts05 Feb 2024
Anuj Kumar Yadav @ Guddu Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0012
Indian Penal Code, 1860 — Section 147, 148, 149, 386, 387Arms Act, 1959 — Section 27
High Courts05 Feb 2024
Ashok Saw @ Ashok Sao Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0011
Indian Penal Code, 1860 — Section 34, 366A
High Courts02 Feb 2024
Ashish Kumar Sinha Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0005
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Feb 2024
Bharat Paswan And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0004
Indian Penal Code, 1860 — Section 302, 364Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Feb 2024
Ranjeet Kumar Suman Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0003
Indian Penal Code, 1860 — Section 34, 408, 420
High Courts02 Feb 2024
Asmuddin Ansari @ Shekh Asimuddin And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0002
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts02 Feb 2024Dismissed
Tanveer Akhtar @ Tanu @ Tanweer Akhter Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 02 JH CK 0001
Indian Penal Code, 1860 — Section 34, 120B, 403, 406, 420, 467, 468
High Courts01 Feb 2024Disposed Of
Vikash Viswakarma And Others Vs State Of Jharkhand And Another
Jharkhand High Court · (2024) 02 JH CK 0010
Indian Penal Code, 1860 — Section 498(A)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts01 Feb 2024Allowed/Disposed Of
Dharamveer Garg And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 02 JH CK 0009
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 405, 406, 415, 420