High Courts01 Feb 2024
Manoj Kumar Sarkar Vs State Of Jharkhand And Another
Jharkhand High Court · (2024) 02 JH CK 0008
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 143 of 1,511
High Courts01 Feb 2024Allowed/Disposed Of
G. Eswara Rao And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 02 JH CK 0007
High Courts01 Feb 2024Allowed
Damu Maharana Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0006
Indian Penal Code, 1860 — Section 302
High Courts23 Jan 2024Dismissed
Jainab Bibi @ Jainab Khatoon Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0052
Indian Penal Code, 1860 — Section 34 304B, 306, 406, 498A
High Courts23 Jan 2024
Manoj Kumar Agarwal Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0051
Indian Penal Code, 1860 — Section 120(B), 379, 380, 406, 420, 427Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Jan 2024
Nejamuddin Sk Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0050
Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(1)(A), 21Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts23 Jan 2024Disposed Of
Gautam Sen Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0049
High Courts23 Jan 2024Disposed Of
Bandhan Munda And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0048
High Courts22 Jan 2024Partly Allowed
Rudra Narayan Ray Vs Piyali Ray Chatterjee And Others
Jharkhand High Court · (2024) 01 JH CK 0054
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 129Hindu Marriage Act, 1955 — Section 10, 24, 26Indian Penal Code, 1860 — Section 498A
High Courts22 Jan 2024
Umesh Prasad Yadav @ Umesh Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0046
Criminal Law Amendment Act, 1932 — Section 17(i)(ii)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jan 2024Disposed Of
Sarita Devi Vs Union Of India & Others
Jharkhand High Court · (2024) 01 JH CK 0045
Limitation Act, 1963 — Section 5
High Courts22 Jan 2024Allowed/Disposed Of
Pradeep Kumar Bajaj And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0044
Indian Penal Code, 1860 — Section 34, 406, 409
High Courts19 Jan 2024
Md Jamil Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0043
High Courts19 Jan 2024
Abhishek Tiwary @ Abhishek Tiwari Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0042
High Courts19 Jan 2024
Madhavanand Jha Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0041
Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts19 Jan 2024
Pinku Kuraishi @ Sarfarz Alam Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0040
High Courts19 Jan 2024
Dipak Lohara @ Deepak Lohara And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0039
Jharkhand Minor Mineral Concession Rules, 2004 — Rule 4, 54Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 9, 13Indian Penal Code, 1860 — Section 34, 414
High Courts19 Jan 2024
Md. Shakil Khan @ Shakil Khan And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0038
Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 9, 13Jharkhand Minor Mineral Concession Rule, 2004 — Rule 54Indian Penal Code, 1860 — Section 34, 414
High Courts18 Jan 2024Dismissed
Abhimanyu Ahir And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0037
Indian Penal Code, 1860 — Section 302, 306, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts17 Jan 2024Allowed
Dhan Singh @ Satyendra Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0027
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 341, 379, 504