High Courts05 Jan 2024Allowed
Sriniwas Rao And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0012
Constitution Of India, 1950 — Article 21, 226
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 145 of 1,511
High Courts04 Jan 2024Dismissed
Rajendra Nath Tiwari Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0015
Contempt Of Courts Act, 1971 — Section 19
High Courts04 Jan 2024Dismissed
Sukhdeo Vidrohi Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0014
Code Of Criminal Procedure, 1973 — Section 203
High Courts04 Jan 2024Disposed Of
Amar Nath Gupta And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0013
High Courts04 Jan 2024
Nitish Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0011
Indian Penal Code, 1860 — Section 363, 366AProtection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts03 Jan 2024
Laukesh Kumar Pandey @ Lokesh Pandey Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0005
Indian Penal Code, 1860 — Section 34, 341, 354, 387, 504, 506Arms Act, 1959 — Section 25(1B)a, 26, 35
High Courts03 Jan 2024
Sanjeev Kumar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0004
Indian Penal Code, 1860 — Section 366A, 376Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6, 8
High Courts03 Jan 2024
Pankaj Kumar Paswan And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0003
Indian Penal Code, 1860 — Section 395
High Courts03 Jan 2024
Deepak @ Karu Yadav @ Deepak Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0002
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 341, 379, 427, 436, 504Criminal Law Amendment Act, 1932 — Section 17
High Courts03 Jan 2024
Abhimanyu Prasad Verma @ Abhimanyu Verma Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0001
Indian Penal Code, 1860 — Section 380, 411, 414, 457
High Courts02 Jan 2024
Raja Ram Paswan @ Rajmohan Paswan @ Rajmohan Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0010
Indian Penal Code, 1860 — Section 143, 144, 147, 148, 149, 323, 341, 353, 420, 504, 506
High Courts02 Jan 2024
Jora Sirka Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0009
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 504, 506
High Courts02 Jan 2024
Akash Kumar @ Akash Kr Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0008
Indian Penal Code, 1860 — Section 356, 482
High Courts02 Jan 2024
Chintu Paswan @ Gora @ Chintu Paswa Vs State Of Jharkhand
Jharkhand High Court · (2024) 01 JH CK 0007
Indian Penal Code, 1860 — Section 392
High Courts02 Jan 2024Disposed Of
M/s K.R. Industrial Projects Private Limited Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 01 JH CK 0006
High Courts27 Dec 2023Dismissed
Sunil Kumar Mahto Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 12 JH CK 0063
Constitution Of India, 1950 — Article 191(9), 192Jharkhand Minor Mineral Concession Rules, 2004 — Rule 24Prevention Of Corruption Act, 1988 — Section 7, 7A, 13(I)(d), 13(2)
High Courts27 Dec 2023
Arun Kumar Dubey Vs Director And Others
Jharkhand High Court · (2023) 12 JH CK 0062
Jharkhand High Court (Public Interest Litigation) Rules, 2010 — Rule 4, 4A, 5
High Courts22 Dec 2023Allowed
Basant Gope And Others Vs Mohan Mahto And Others
Jharkhand High Court · (2023) 12 JH CK 0061
Indian Succession Act, 1925 — Section 264(1), 278
High Courts22 Dec 2023Partly Allowed
Tulsi Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 12 JH CK 0060
Indian Penal Code, 1860 — Section 498A
High Courts21 Dec 2023
Brahmachari Birendra Paharia @ Brahmachari Virendra Paharia Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0059
Indian Penal Code, 1860 — Section 313, 376