High Courts13 Dec 2023
Santosh Yadav @ Gonda Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0027
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 147 of 1,511
High Courts13 Dec 2023
Mahadeo Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0026
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts13 Dec 2023
Sahadeo Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0025
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts12 Dec 2023Disposed Of
Dipak Tiwary @ Deepak Tiwary Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 12 JH CK 0031
Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 402, 506
High Courts12 Dec 2023Allowed/Disposed Of
Archana Mishra Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0030
Indian Penal Code, 1860 — Section 182, 211Code Of Criminal Procedure, 1973 — Section 195,195(1)(a), 195(1)(b)
High Courts12 Dec 2023Allowed
Dr. Nishikant Dubey Vs Union Of India And Others
Jharkhand High Court · (2023) 12 JH CK 0029
Companies Act, 2013 — Section 135, 166(2)
High Courts11 Dec 2023Allowed/Disposed Of
Nisha Prasad Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 12 JH CK 0037
Indian Penal Code, 1860 — Section 417
High Courts11 Dec 2023Dismissed
Milind Kumar Singh Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 12 JH CK 0036
Code Of Criminal Procedure, 1973 — Section 125, 127Hindu Marriage Act, 1955 — Section 4, 5(1)(i), 11, 12, 12(1)(a), 12(1)(b)Indian Penal Code, 1860 — Section 498A
High Courts11 Dec 2023Dismissed
Joginder Sing Vs State Of Jharkhand And Another
Jharkhand High Court · (2023) 12 JH CK 0035
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Dec 2023Dismissed
Dhiren Singh @ Dhirendra Kumar And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 12 JH CK 0034
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 324, 325, 354, 379Code Of Criminal Procedure, 1973 — Section 203, 482
High Courts11 Dec 2023Disposed Of
Devendra Kumar Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 12 JH CK 0033
High Courts11 Dec 2023Disposed Of
Pradip Kumar Mahato And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 12 JH CK 0032
High Courts08 Dec 2023Dismissed
Shrawan Bhagat Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 12 JH CK 0019
Indian Penal Code, 1860 — Section 34, 304(B)Dowry Prohibition Act, 1961 — Section 3, 4
High Courts08 Dec 2023
Subhash Ray Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0018
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 504Arms Act, 1959 — Section 27
High Courts08 Dec 2023Allowed
Md. Irfan Gani And Others Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0017
Indian Penal Code, 1860 — Section 34, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts08 Dec 2023
Rishi Yadav Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0016
Indian Penal Code, 1860 — Section 34, 414Prevention Of Cruelty To Animals Act, 1960 — Section 11(D)(F)Jharkhand Bovine Animal Prohibition Of Slaughter Act, 2005 — Section 12(i), 12(ii)
High Courts08 Dec 2023Allowed
Mukesh Rai Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0015
Jharkhand Excise Act, 1915 — Section 47(a), 47(b), 47(d), 47(f), 52(d), 55Code Of Criminal Procedure, 1973 — Section 41A, 438(2)
High Courts07 Dec 2023Allowed/Disposed Of
Charan Singh Vs State Of Jharkhand
Jharkhand High Court · (2023) 12 JH CK 0024
Legal Metrology Act, 2009 — Section 25, 49
High Courts07 Dec 2023Allowed/Disposed Of
Utpal Kumar Maji @ Utpal Kumar Majhi And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 12 JH CK 0023
Coal Mines Regulations, 1957 — Regulation 41, 41(9)Mines Act, 1952 — Section 18(4), 57(d), 57(i), 57(m), 57(n), 57(o), 57(p), 57(r), 57(s), 57(u), 72A, 73
High Courts07 Dec 2023Disposed Of
Ajay Kumar Saw Vs State Of Jharkhand And Others
Jharkhand High Court · (2023) 12 JH CK 0022
Code Of Criminal Procedure, 1973 — Section 144, 144(7)