Constitution Of India, 1950 — Article 246(2), 254, 254(2)Registration Act, 1908 — Section 3, 17, 17((1)(a), 17(1)(b), 17(1)(c), 17(1)(d), 17(1)(e), 17(2), 18, 28, 30, 30(1), 30(2), 66, 66(1), 67Transfer Of Property Act, 1882 — Section 54

Read judgment

High Courts05 Dec 2023Allowed

Sanjay Pasricha @ Sanjay Kumar Pasricha Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 12 JH CK 0009

Indian Penal Code, 1860 — Section 406, 420

Read judgment

High Courts05 Dec 2023Allowed

Santosh Oraon Vs Union Of India Through The National Investigation Agency

Jharkhand High Court · (2023) 12 JH CK 0007

Constitution Of India, 1950 — Article 21Unlawful Activities (Prevention) Act, 1967 — Section 15, 17, 43D(5)Indian Penal Code, 1860 — Section 120B, 420

Read judgment

High Courts04 Dec 2023Allowed/Disposed Of

Badri Prasad Sah Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0014

Essential Commodities Act, 1955 — Section 7

Read judgment

High Courts04 Dec 2023Disposed Of

Birendra Kumar Mehta Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 12 JH CK 0013

Code Of Criminal Procedure, 1973 — Section 82

Read judgment

High Courts04 Dec 2023Disposed Of

Vijay Yadav Vs State Of Jharkhand And Another

Jharkhand High Court · (2023) 12 JH CK 0012

Indian Penal Code, 1860 — Section 323, 379, 498

Read judgment

High Courts04 Dec 2023Allowed

M/s Anvil Cables Private Limited Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 12 JH CK 0011

Read judgment

High Courts04 Dec 2023Allowed

M/S Genus Power Infrastructures Ltd Vs State Of Jharkhand And Another

Jharkhand High Court · (2023) 12 JH CK 0010

Constitution Of India, 1950 — Article 226Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996 — Section 2(d), 3

Read judgment

High Courts01 Dec 2023Disposed Of

Jagannath Prasad Sah Vs State Of Jharkhand & Ors

Jharkhand High Court · (2023) 12 JH CK 0003

Read judgment

High Courts01 Dec 2023

Sonu Mandal @ Raj Kishore Mandal @ Sonu @ Sonu Kumar Vs State Of Jharkhand

Jharkhand High Court · (2023) 12 JH CK 0002

Indian Penal Code, 1860 — Section 34, 120(B), 411, 413, 414, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)

Read judgment

High Courts30 Nov 2023Disposed Of

Manmati Devi And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 11 JH CK 0058

Bihar And Orissa Public Demands Recovery Act, 1914 — Section 9

Read judgment

High Courts30 Nov 2023Dismissed

Managing Director, Ranchi Industrial Area Development Authority, Ranchi Vs Md. Aarif And Another

Jharkhand High Court · (2023) 11 JH CK 0057

Read judgment

High Courts29 Nov 2023Disposed Of

Baban Singh Vs Gopal Krishna Verma & Another

Jharkhand High Court · (2023) 11 JH CK 0052

Constitution Of India, 1950 — Article 226, 227

Read judgment

High Courts28 Nov 2023Disposed Of

Vinay Patni @ Binay Patni Vs State Of Jharkhand And Another

Jharkhand High Court · (2023) 11 JH CK 0056

Negotiable Instruments Act, 1881 — Section 138, 139

Read judgment

High Courts28 Nov 2023Disposed Of

Ashish Vohra Vs State Of Jharkhand And Another

Jharkhand High Court · (2023) 11 JH CK 0055

Read judgment

High Courts28 Nov 2023Dismissed

Devika Construction And Developers Private Limited And Others Vs Principal Chief Commissioner Of Income Tax And Others

Jharkhand High Court · (2023) 11 JH CK 0054

Income Tax Act, 1961 — Section 132, 132A, 133A, 139, 142(1), 143(2), 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)(b), 150, 151, 153, 153A, 153A(1), 153B, 153C, 153C(2)

Read judgment