COURT ARCHIVE

Jharkhand High Court judgments

30,203 judgments · page 149 of 1,511

High Courts28 Nov 2023Allowed

Ram Oraon And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 11 JH CK 0053

Indian Penal Code, 1860 — Section 34, 376DAProtection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 164

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High Courts24 Nov 2023

Bhawesh Chandra Saha And Others Vs State Of Jharkhand

Jharkhand High Court · (2023) 11 JH CK 0051

Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 54Indian Penal Code, 1860 — Section 379

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High Courts24 Nov 2023

Jagdish Rawani Vs State Of Jharkhand

Jharkhand High Court · (2023) 11 JH CK 0050

Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 379, 427, 452Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts23 Nov 2023

Jatru Herej @ Chepa @ Jatru Herenj @ Chepa Vs State Of Jharkhand

Jharkhand High Court · (2023) 11 JH CK 0046

Arms Act, 1959 — Section 25(1A), 25(1B)a, 25(6), 26, 35Criminal Law Amendment Act, 1932 — Section 17

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High Courts22 Nov 2023Dismissed

Kalyan Paul @ Kalyan Pal Vs State Of Jharkhand

Jharkhand High Court · (2023) 11 JH CK 0049

Indian Penal Code, 1860 — Section 323, 341, 354

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High Courts22 Nov 2023

Union Of India Vs Ranchi Municipal Corporation And Others

Jharkhand High Court · (2023) 11 JH CK 0048

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High Courts22 Nov 2023Allowed

Awadhesh Kumar Tiwary Vs Vijay Kumar Jaiswal And Others

Jharkhand High Court · (2023) 11 JH CK 0047

Motor Vehicles Act, 1988 — Section 188Code Of Criminal Procedure, 1973 — Section 156(3)Indian Penal Code, 1860 — Section 279, 337, 338

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High Courts21 Nov 2023Allowed/Disposed Of

Navin Kumar Sinha And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 11 JH CK 0045

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High Courts21 Nov 2023

Mahesh Kumar Kejriwal Vs State Of Jharkhand And Another

Jharkhand High Court · (2023) 11 JH CK 0044

Negotiable Instruments Act, 1881 — Section 138

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High Courts21 Nov 2023Allowed/Disposed Of

Abhay Kumar Vs State Of Jharkhand And Another

Jharkhand High Court · (2023) 11 JH CK 0043

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High Courts10 Nov 2023

Jaimangal Tanto & Ors Vs State Of Jharkhand & Ors

Jharkhand High Court · (2023) 11 JH CK 0042

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High Courts10 Nov 2023

Abhimanue Ganjhu Vs Samrendra Kumar & Ors

Jharkhand High Court · (2023) 11 JH CK 0041

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2

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High Courts10 Nov 2023Allowed

Khustar Ansari @ Arman @ Rehman Vs State Of Jharkhand

Jharkhand High Court · (2023) 11 JH CK 0040

Indian Penal Code, 1860 — Section 376DProtection Of Children From Sexual Offences Act, 2012 — Section 4, 6

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High Courts10 Nov 2023Allowed/Disposed Of

Md. Rajjak Shah Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 11 JH CK 0039

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High Courts10 Nov 2023Disposed Of

Irfan Mukhia @ Md. Irfan Ali Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 11 JH CK 0038

National Investigation Agency Act, 2008 — Section 21(4)Arms Act, 1959 — Section 25(1AA), 25(1B)(a), 25(6), 26, 35Indian Penal Code, 1860 — Section 120B

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High Courts09 Nov 2023

Jitendra Kumar Yadav @ Jitendra Rana Vs State Of Jharkhand

Jharkhand High Court · (2023) 11 JH CK 0021

Indian Penal Code, 1860 — Section 34, 414Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts09 Nov 2023

Joba Kewra Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 11 JH CK 0020

Indian Penal Code, 1860 — Section 307, 323, 325, 379, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts09 Nov 2023

Bhola Sahu @ Bhola Prasad Sahu Vs State Of Jharkhand

Jharkhand High Court · (2023) 11 JH CK 0019

Indian Penal Code, 1860 — Section 313, 341, 498A, 506Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts09 Nov 2023

Parijat Mahatha Vs State Of Jharkhand

Jharkhand High Court · (2023) 11 JH CK 0018

Jharkhand Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2017 — Rule 9, 13Mines And Minerals (Development And Regulation) Act, 1957 — Section 4, 21Indian Penal Code, 1860 — Section 34, 414

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High Courts09 Nov 2023

Ajit Kumar Mandal And Others Vs State Of Jharkhand And Others

Jharkhand High Court · (2023) 11 JH CK 0017

Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 438(2)

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