High Courts12 Feb 2024Allowed
Sultan Ansari And Others Vs State Of Bihar
Jharkhand High Court · (2024) 02 JH CK 0044
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Arms Act, 1959 — Section 27
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Jharkhand High Court judgments
30,203 judgments · page 141 of 1,511
High Courts09 Feb 2024Dismissed
Sharda Tiwari @ Megha @ Sharda Tiwri Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0043
Indian Penal Code, 1860 — Section 34, 201, 302, 379
High Courts09 Feb 2024
Ganesh Kalindi Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0042
Arms Act, 1959 — Section 25(1A), 26, 27, 35Indian Penal Code, 1860 — Section 34, 307, 326, 385, 386
High Courts09 Feb 2024
Vikash Chandravanshi @ Vikash Kr. Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0041
Indian Penal Code, 1860 — Section 306
High Courts09 Feb 2024
Vijay Bhuiya @ Bijay Bhuiyan Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0040
Indian Penal Code, 1860 — Section 307, 323, 324, 326, 341, 504
High Courts09 Feb 2024Dismissed
Pawan Pandit @ Pawan Kumar Pandit Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0039
Indian Penal Code, 1860 — Section 354(c), 376, 509
High Courts08 Feb 2024Dismissed
Fulchan Ageriya Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0038
Indian Penal Code, 1860 — Section 306
High Courts08 Feb 2024
Binod Lohra Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0037
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts08 Feb 2024
Raja Singh @ Tarini Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 17(a), 21(a), 22(a)
High Courts08 Feb 2024
Manoj Paswan @ Kailu @ Kailu Paswan Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0035
Indian Penal Code, 1860 — Section 392Arms Act, 1959 — Section 27
High Courts07 Feb 2024
Jiten Mahato @ Jiten Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0033
Jharkhand Excise Act, 1915 — Section 47(a), 52(d), 55
High Courts07 Feb 2024
Ashok Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0032
Indian Penal Code, 1860 — Section 120(B), 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66(C), 66(D)
High Courts07 Feb 2024
Jitu @ Jitendra Gupta @ Jitu Gupta @ Jeetu Gupta Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0031
Indian Penal Code, 1860 — Section 34, 270, 272, 273, 290, 420, 467, 468, 471Jharkhand Excise Act, 1915 — Section 52
High Courts07 Feb 2024
Sanjay Kumar Ganjhu Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0030
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 341, 342, 427Prevention Of Damage To Public Property Act, 1984 — Section 4Criminal Law Amendment Act, 1932 — Section 17(i)(ii)
High Courts07 Feb 2024Dismissed
Chandan Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0029
Indian Penal Code, 1860 — Section 363, 366, 376(3)Protection Of Children From Sexual Offences Act, 2012 — Section 5(J)(ii), 6
High Courts06 Feb 2024
Dukhiya Gagrai @ Somra Gagrai Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0022
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341
High Courts06 Feb 2024
Manzur Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0021
Indian Penal Code, 1860 — Section 392
High Courts06 Feb 2024
Najrul Hussain @ Bobby Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0020
Indian Penal Code, 1860 — Section 379
High Courts06 Feb 2024
Barun Deo @ Varun Deo Vs State Of Jharkhand
Jharkhand High Court · (2024) 02 JH CK 0019
Indian Penal Code, 1860 — Section 34, 307, 326Arms Act, 1959 — Section 27
High Courts06 Feb 2024
Soni Saw @ Soni Sao @ Sani Sao And Others Vs State Of Jharkhand And Another
Jharkhand High Court · (2024) 02 JH CK 0018