High Courts14 May 2024
Akalim Ansari @ Aklim Ansari Vs State Of Jharkhand And Another
Jharkhand High Court · (2024) 05 JH CK 0028
Indian Penal Code, 1860 — Section 376, 376(3), 506Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6
COURT ARCHIVE
Jharkhand High Court judgments
30,203 judgments · page 134 of 1,511
High Courts14 May 2024
Rahul Kumar @ Rahul Kumar Sahni Vs State Of Jharkhand And Another
Jharkhand High Court · (2024) 05 JH CK 0026
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 May 2024
Abul Kalam Vs State Of Jharkhand And Another
Jharkhand High Court · (2024) 05 JH CK 0025
Indian Penal Code, 1860 — Section 34, 498ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 May 2024
Bahruddin Ansari @ Bahruddin @ Baharuddin Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0055
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(B), 66 ( C ), 66(D), 84(C)
High Courts10 May 2024
Mukesh Kumar Gond Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0054
Arms Act, 1959 — Section 25(1B)(a), 26, 35
High Courts10 May 2024Dismissed
Pramdeo Bhogta @ Pandey @ Prem Ganjhu @ Premdeo Bhogta Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0052
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 325, 341Criminal Law Amendment Act, 1932 — Section 17(i)(ii)
High Courts10 May 2024Allowed
Ankit Joshi @ Golu Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0051
Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 439
High Courts09 May 2024Allowed
Om Prakash Gir Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 05 JH CK 0036
High Courts09 May 2024Dismissed
Jihur Mahto Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 05 JH CK 0035
High Courts08 May 2024
Bhai Isha @ Jeetu Hessa And Others Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0046
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 307, 323
High Courts08 May 2024
Ravi Shankar Singh Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0045
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 436
High Courts08 May 2024
Ismail Ansari Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0044
Code Of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 307, 324
High Courts08 May 2024Dismissed
Santosh Hembram Vs Rabindra Nath Mahto
Jharkhand High Court · (2024) 05 JH CK 0043
High Courts08 May 2024Disposed Of
Jaggu Mahto Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0042
High Courts08 May 2024
Anand Soni @ Anand Kumar Soni @ Sonu Soni Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0041
Indian Penal Code, 1860 — Section 34, 120B, 307Arms Act, 1959 — Section 27
High Courts08 May 2024
Kalicharan Saw Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0040
Indian Penal Code, 1860 — Section 34, 323, 341, 406, 420, 504, 506Code Of Criminal Procedure, 1973 — Section 41(A)
High Courts08 May 2024
Vikram Kumar Das Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0039
High Courts08 May 2024
Uttam Kumar @ Uttam Kumar Yadav Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0038
Indian Penal Code, 1860 — Section 379
High Courts08 May 2024Dismissed
Karan Kumar Gupta @ Karan Kumar Vs State Of Jharkhand
Jharkhand High Court · (2024) 05 JH CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20((b) (ii) (C), 25, 29
High Courts07 May 2024Dismissed
Alok Banerjee And Others Vs State Of Jharkhand And Others
Jharkhand High Court · (2024) 05 JH CK 0050
Constitution Of India, 1950 — Article 226Jharkhand Service Code, 2001 — Section 288Primary School Teachers Appointment Rules, 2012 — Rule 12