COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 573 of 2,993

Supreme Court12 Aug 2016Disposed Of

Anita Thakur & Ors. Vs Govt. of J&K & Ors.

Supreme Court Of India · (2016) 4 ACC 109 : (2016) 97 ACrC 913 : (2016) 168 AIC 133 : (2016) AIR(SCW) 3803 : (2016) AIRSC 3803 : (2016) AllSCRCrl 1764 : (2016) 3 ApexCourtJudgments(SC) 308 : (2016) 3 Crimes 352 : (2017) 123 CutLT 71 : (2016) 2 CWC 393 : (2017) 1 ECrC 247 : (2016)

Constitution of India, 1950 - Article 19, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 143, 144, 357Penal Code, 1860 (IPC) - Section 141

Supreme Court12 Aug 2016Dismissed

B.H. Khawas Vs Union of India & Others

Supreme Court Of India · (2016) 9 ADJ 6 : (2016) AIR(SCW) 4027 : (2016) 6 AIRBomR 103 : (2016) AIRSC 4027 : (2016) 6 ALLMR 437 : (2016) 5 AllWC 4818 : (2016) 3 ApexCourtJudgments(SC) 320 : (2016) 6 BCR 14 : (2016) 151 FLR 55 : (2017) 1 JCR 50 : (2016) 8 JT 118 : (2016) 4 KCCR 499

Constitution of India, 1950 - Article 14, 16

Supreme Court12 Aug 2016Disposed Of

Shramik Adivasi Sangathan Vs State of M.P. and Others

Supreme Court Of India · (2016) 168 AIC 75 : (2016) 4 CivCC 317 : (2016) 11 JT 468 : (2016) 4 RecentApexJudgments(RAJ) 709 : (2016) 7 Scale 715 : (2016) 15 SCC 108

Supreme Court12 Aug 2016Allowed

Kala @ Chandrakala Vs State

Supreme Court Of India · (2016) 96 ACrC 978 : (2016) 166 AIC 190 : (2016) 4 AICLR 245 : (2016) AIR(SCW) 3912 : (2016) AIRSC 3912 : (2016) AllSCRCrl 1293 : (2016) 2 AndhLDCriminal 663 : (2016) 4 BLJud 110 : (2016) 3 CalLJ 97 : (2017) CriLJ 1167 : (2016) CriLR 949 : (2016) 3 Crimes

Evidence Act, 1872 - Section 201Penal Code, 1860 (IPC) - Section 302

Supreme Court12 Aug 2016Disposed Of

B. Bal Reddy Vs Teegala Narayana Reddy & Ors.

Supreme Court Of India · (2016) AIR(SCW) 3810 : (2016) AIRSC 3810 : (2016) 6 AndhLD 7 : (2016) 2 RCRRent 291 : (2016) 5 RecentApexJudgments(RAJ) 103 : (2016) 7 Scale 720 : (2016) 15 SCC 102

Andhra Pradesh (Telangana Area) Protected Tenants (Transfer of Ownership of Lands) Rules, 1973 - Rule 4, 5Hyderabad Tenancy and Agricultural Lands Act, 1950 - Section 32, 38D

Supreme Court12 Aug 2016Disposed Of

M.C. Mehta Vs Union Of India

Supreme Court Of India · (2016) 8 Scale 795

Constitution of India, 1950 - Article 32

Supreme Court11 Aug 2016Dismissed

Smt. B. Narasamma Vs Deputy Commissioner Commercial Taxes Karnataka & Anr.

Supreme Court Of India · (2016) AIR(SCW) 3778 : (2016) 4 AirKarR 236 : (2016) AIRSC 3778 : (2016) 8 JT 73 : (2016) 4 KCCR 462 : (2016) 7 Scale 685 : (2016) 15 SCC 167

Central Sales Tax Act, 1956 - Section 14, 15Constitution of India, 1950 - Article 286(3)Karnataka Sales Tax Rules, 1957 - Rule 6(4)(m)

Supreme Court11 Aug 2016Dismissed

M/s. Rayala Corporation Pvt. Ltd. Vs Assistant Commissioner of Income Tax

Supreme Court Of India · (2016) AIR(SCW) 3796 : (2016) AIRSC 3796 : (2016) 288 CurTR 121 : (2016) 386 ITR 500 : (2016) 8 JT 70 : (2016) 4 KCCR 569 : (2016) 7 Scale 697 : (2016) 15 SCC 201

Supreme Court11 Aug 2016Dismissed

Sunita Mehra Vs Union of India

Supreme Court Of India · (2016) 8 Scale 582

Land Acquisition Act, 1894 - Section 23(2), 28

Supreme Court10 Aug 2016Disposed Of

Municipal Corporation of Delhi Vs North Delhi Power Ltd. (Now Tata Power Delhi Distribution Ltd.) and Anr.

Supreme Court Of India · (2016) AIR(SCW) 3744 : (2016) AIRSC 3744 : (2016) AllSCR 2214 : (2016) 5 AllWC 4828 : (2016) 232 DLT 588 : (2016) 4 JBCJ 103 : (2016) 8 JT 58 : (2016) 6 RecentApexJudgments(RAJ) 294 : (2016) 7 Scale 663 : (2016) 8 SCC 456

Delhi Electricity Reform Act, 2000 - Section 20Delhi Municipal Corporation Act, 1957 - Section 169

Supreme Court10 Aug 2016Disposed Of

State of Uttarakhand & Ors. Vs Rajiv Berry & Ors.

Supreme Court Of India · (2016) 9 ADJ 264 : (2016) 166 AIC 260 : (2016) AIR(SCW) 3685 : (2016) AIRSC 3685 : (2016) AllSCR 1789 : (2016) 5 AllWC 4823 : (2016) 119 ALR 49 : (2016) 5 AndhLD 81 : (2016) 3 ApexCourtJudgments(SC) 364 : (2016) 3 BBCJ 565 : (2016) 4 BLJud 98 : (2016) 4 C

Constitution of India, 1950 - Article 166Land Acquisition Act, 1894 - Section 17(1), 5A

Supreme Court10 Aug 2016Allowed

Central Bureau Of Investigation Vs Arun Jagannath Bansode

Supreme Court Of India · (2017) ALLMRCri 464

Penal Code, 1860 (IPC) - Section 464

Supreme Court09 Aug 2016Disposed Of

Gujarat Urja Vikas Nigam Ltd. Vs Essar Power Limited

Supreme Court Of India · (2017) AllSCR 513 : (2016) 5 AllWC 5001 : (2016) 8 JT 86 : (2016) 4 RCRCivil 75 : (2016) 5 RecentApexJudgments(RAJ) 5 : (2016) 4 RSJ 548 : (2016) 7 Scale 742 : (2016) 9 SCC 103

Constitution of India, 1950 - Article 21Electricity Act, 2003 - Section 113(3), 113(h)(i), 113(h)(ii), 113(h)(iii), 125, 78, 84, 85

Supreme Court09 Aug 2016Allowed

Vijay Kumar Mishra and Another Vs High Court of Judicature at Patna and Others

Supreme Court Of India · (2016) 9 ADJ 3 : (2016) AIR(SCW) 3698 : (2016) AIRSC 3698 : (2016) AllSCR 1647 : (2016) 5 AllWC 4546 : (2016) 3 ApexCourtJudgments(SC) 236 : (2016) 3 BBCJ 559 : (2016) 4 BLJud 91 : (2017) 1 CalLT 65 : (2016) 122 CutLT 601 : (2016) 231 DLT 633 : (2017) 152

Constitution of India, 1950 - Article 233(2)

Supreme Court09 Aug 2016Dismissed

M/s. HCL Infosystem Ltd. Vs Central Bureau of Investigation

Supreme Court Of India · (2016) 96 ACrC 969 : (2016) 166 AIC 213 : (2016) 4 AICLR 929 : (2016) AIR(SCW) 3705 : (2016) AIRSC 3705 : (2017) 3 AllLJ 541 : (2016) AllSCRCrl 1298 : (2016) 3 BBCJ 570 : (2016) 4 BomCR(Cri) 44 : (2017) 2 CalCriLR 100 : (2016) 3 CalLJ 57 : (2016) 4 CriCC

Criminal Procedure Code, 1973 (CrPC) - Section 26General Clauses Act, 1897 - Section 21(1)Penal Code, 1860 (IPC) - Section 409, 420

Supreme Court09 Aug 2016Disposed Of

Tamilnadu Terminated Full Time Temporary LIC Employees Association Vs S.K. Roy, The Chairman, Life Insurance Corporation of India & Anr.

Supreme Court Of India · (2016) 9 ADJ 15 : (2016) AIR(SCW) 3964 : (2016) 4 AIRJharR 534 : (2016) AIRSC 3964 : (2016) AllSCR 2141 : (2016) 3 ApexCourtJudgments(SC) 500 : (2016) 3 CLR 289 : (2016) 150 FLR 924 : (2016) 4 JCR 278 : (2016) 8 JT 41 : (2016) 4 KCCR 477 : (2016) LIC 4107

Constitution of India, 1950 - Article 137

Supreme Court09 Aug 2016Disposed Of

Lakhan Lal Vs G.M. (R&R) Narmada Hydroelectric

Supreme Court Of India · (2016) 8 Scale 60

Supreme Court09 Aug 2016Allowed

Ambika Savaria & Ors. Vs Sanjay Sharma & Ors.

Supreme Court Of India · (2016) 165 AIC 249 : (2016) AIR(SCW) 3681 : (2016) AIRSC 3681 : (2016) AllSCR 1680 : (2016) 118 ALR 202 : (2016) 3 ARC 18 : (2016) DNJ 669 : (2016) 8 JT 1 : (2016) 2 RCRRent 294 : (2016) 5 RecentApexJudgments(RAJ) 106 : (2016) 2 RentLR 430 : (2016) 4 RLW

Evidence Act, 1872 - Section 116Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12(1(e)

Supreme Court08 Aug 2016Dismissed

M/s Girilal & Company Vs Income Tax Officer

Supreme Court Of India · (2016) 290 CurTR 487 : (2016) 387 ITR 122 : (2016) 9 SCC 510

Income Tax Act, 1961 — Section 147

Supreme Court08 Aug 2016Allowed

Naresh Kumar Vs State of U.P.

Supreme Court Of India · (2016) ALLMRCri 4493

Criminal Procedure Code, 1973 (CrPC) — Section 439