M/S. MC. DOWELL and CO. LTD. Vs COMMERCIAL TAX OFFICER. (CIVIL APPEAL NOS. 248-251 OF 1976). KAPITAN CHEMICALS v. GOVT. OF ANDHRA PRADESH and Others (CIVIL APPEAL NOS. 934-936 OF 1976). M/S. CENTRAL WINES v. DEPUTY COMMISSIONER, COMMERCIAL T
Supreme Court Of India · (1977) 6 CTR 79
