Supreme Court Of India Judgments 1994

Supreme Court17 Dec 1994Disposed Of

Harjit Singh and others Vs Union of India and others

Supreme Court Of India · AIR 1994 SC 1433 : (1994) 1 BC 472 : (1993) 4 SCALE 679 : (1994) 2 SCC 553 : (1993) 3 SCR 1008 Supp : (1994) 1 UJ 207

Constitution of India, 1950 — Article 21, 32

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Supreme Court16 Dec 1994Dismissed

KarMail Singh and Another Vs Darshan Singh and Others

Supreme Court Of India · (1995) 110 PLR 603 : (1995) 1 SCALE 86 : (1995) 1 SCC 760 Supp : (1994) 6 SCR 700 Supp : (1995) 1 UJ 613

Punjab Gram Panchayat Act, 1952 — Section 3, 4, 4(1)

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Supreme Court16 Dec 1994dismissed

Sundaramurthi Vs State of T.N.

Supreme Court Of India · (1995) 19 ACR 21 : (1995) 1 JT 188 : (1994) 5 SCALE 330 : (1995) 1 SCC 567 Supp : (1994) 6 SCR 653 Supp : (1995) 1 UJ 230

Penal Code, 1860 (IPC) — Section 302, 34, 392, 449

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Supreme Court16 Dec 1994dismissed

P.K. Sarin and Another Vs State of U.P. and Others

Supreme Court Of India · (1995) 70 FLR 333 : (1995) 1 JT 180 : (1994) 5 SCALE 303 : (1995) 1 SCC 468 : (1994) 6 SCR 661 Supp : (1995) 1 UJ 693

Constitution of India, 1950 — Article 233, 234, 235, 236(2), 237

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Supreme Court16 Dec 1994dismissed

United India Insurance Co. Ltd. Vs Narendra Pandurang Kadam and Others

Supreme Court Of India · (1995) 1 ACC 274 : (1995) ACJ 232 : AIR 1995 SC 782 : (1995) 82 CompCas 638 : (1995) 1 JT 244 : (1995) 110 PLR 305 : (1994) 5 SCALE 335 : (1995) 1 SCC 320 : (1994) 6 SCR 687 Supp

Motor Vehicles Act, 1988 — Section 110CC

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Supreme Court16 Dec 1994Allowed

Tata Iron and Steel Co. Ltd. Vs Collector of Central Excise

Supreme Court Of India · (1996) 53 ECC 104 : (1995) 56 ECR 643 : (1995) 75 ELT 3 : (1995) 1 JT 172 : (1994) 5 SCALE 301 : (1995) 1 SCC 323 : (1994) 6 SCR 648 Supp

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Supreme Court16 Dec 1994Allowed

Naraindas Lilaram Adnani Vs Narsingdas Naraindas Adnani and others

Supreme Court Of India · AIR 1995 SC 763 : (1995) 1 ARBLR 167 : (1995) 1 BLJR 404 : (1995) 1 JT 257 : (1995) 2 MhLj 1 : (1994) 5 SCALE 310 : (1995) 1 SCC 312 Supp : (1995) 1 UJ 160

Arbitration Act, 1940 — Section 15, 16

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Supreme Court16 Dec 1994

Harbans Kaur (Smt) Vs Union of India (UOI) and Others

Supreme Court Of India · (1995) 1 Crimes 204 : (1995) 1 JT 240 : (1994) 5 SCALE 279 : (1995) 1 SCC 623 : (1994) 6 SCR 642 Supp : (1995) 1 UJ 222

Penal Code, 1860 (IPC) — Section 148, 408, 411, 420, 468

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Supreme Court16 Dec 1994Allowed

South Indian Film Chamber of Commerce, Madras and Others Vs Entertaining Enterprises, Madras and Others

Supreme Court Of India · (1995) 1 JT 63 : (1994) 5 SCALE 314 : (1995) 2 SCC 462 : (1994) 6 SCR 674 Supp : (1995) 1 UJ 474

Constitution of India, 1950 — Article 245, 246Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders (Regulation) Act, 1984 — Section 10(2), 15, 20, 9(2)

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Supreme Court16 Dec 1994Allowed

Astra Pharmaceuticals (P) Ltd. Vs Collector of Central Excise, Chandigarh

Supreme Court Of India · (1995) 75 ELT 214 : (1995) 1 JT 276 : (1995) 1 SCALE 17 : (1995) 2 SCC 84 : (1994) 6 SCR 692 Supp

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Supreme Court15 Dec 1994Allowed

Anil Kumar Gupta and Others Vs State of Bihar and Others

Supreme Court Of India · (1996) 7 SCC 74

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Supreme Court15 Dec 1994Dismissed

Bharat Petroleum Corporation Ex-Employees Association and another Vs Bharat Petroleum Corporation Ltd. and others

Supreme Court Of India · AIR 1995 SC 1126 : (1990) LabIC 1003 : (1994) 2 LLJ 843 : (1995) 1 SCALE 92 : (1995) 2 SCC 15 : (1995) 3 SLJ 73 : (1995) 1 UJ 548

Constitution of India, 1950 — Article 14, 21, 32

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Supreme Court14 Dec 1994Disposed Of

Siyasaran Vs State of Madhya Pradesh

Supreme Court Of India · (1995) 1 MPJR 334

Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 333, 50

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Supreme Court14 Dec 1994dismissed

P.G. Gupta Vs State of Gujarat and Others

Supreme Court Of India · (1995) 2 JT 373 : (1995) LabIC 1745 : (1995) 1 SCALE 653 : (1995) 2 SCC 182 Supp

Constitution of India, 1950 — Article 11(1), 14, 19, 21, 37Gujarat Housing Board Act, 1961 — Section 74, 82

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Supreme Court14 Dec 1994allowed

Ballarpur Industries Ltd. Vs Collector of Customs (Appeals), Customs House, Madras

Supreme Court Of India · (1995) 56 ECR 646 : (1995) 75 ELT 6 : (1995) 1 JT 164 : (1994) 5 SCALE 263 : (1995) 1 SCC 446 Supp

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Supreme Court14 Dec 1994dismissed

State Bank of Bikaner and Jaipur Vs National Iron and Steel Rolling Corporation and Others

Supreme Court Of India · (1995) 3 ALT 38 : (1995) 82 CompCas 551 : (1995) 212 ITR 428 : (1995) 2 JT 14 : (1995) 1 LW 574 : (1994) 5 SCALE 249 : (1995) 2 SCC 19 : (1994) 6 SCR 566 Supp : (1995) 96 STC 612 : (1995) 1 UJ 235

Rajasthan Sales Tax Act, 1954 — Section 11AAAATransfer of Property Act, 1882 — Section 100, 58

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Supreme Court14 Dec 1994dismissed

Smt. Kamla Devi Vs Sh. Vasdev

Supreme Court Of India · AIR 1995 SC 985 : (1995) 1 JT 142 : (1994) 5 SCALE 295 : (1995) 1 SCC 356 : (1994) 6 SCR 603 Supp : (1995) 1 UJ 603

Delhi Rent Control Act, 1958 — Section 15(1), 15(7)Transfer of Property Act, 1882 — Section 106

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Supreme Court14 Dec 1994Allowed

M.S. Usmani and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1995) 71 FLR 40 : (1995) 1 JT 385 : (1994) 5 SCALE 270 : (1995) 2 SCC 377 : (1994) 6 SCR 572 Supp : (1995) 2 SLJ 4

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Supreme Court14 Dec 1994Allowed

State of Orissa and another Vs Radheyshyam Meher and others

Supreme Court Of India · AIR 1995 SC 855 : (1995) 1 ALT 34 : (1995) 1 JT 196 : (1994) 5 SCALE 288 : (1995) 1 SCC 652 : (1994) 6 SCR 591 Supp

Constitution of India, 1950 — Article 136

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Supreme Court14 Dec 1994Allowed

Union of India (UOI) and Another Vs Pratap Singh and Others

Supreme Court Of India · (1995) 1 SCALE 115 : (1995) 2 SCC 42

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Supreme Court Of India judgments, 1994