Supreme Court20 Dec 1974dismissed
Kamal Pathak Vs The District Magistrate, Burdwan and Others
Supreme Court Of India · AIR 1975 SC 1145 : (1975) 3 SCC 763 : (1975) 7 UJ 115
Maintenance of Internal Security Act, 1971 — Section 3
COURT ARCHIVE
Supreme Court Of India judgments, 1974
444 judgments · page 1 of 23
Supreme Court20 Dec 1974Allowed
Nemu Ram Bora Vs The State of Assam and Nagaland
Supreme Court Of India · AIR 1975 SC 762 : AIR 1974 SC 762 : (1975) CriLJ 646 : (1975) 1 SCC 318
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302
Supreme Court20 Dec 1974Allowed
K. Balasubramania Chetty Vs N.M. Sambandamoorthy Chetty
Supreme Court Of India · AIR 1975 SC 818 : (1975) 1 SCC 242 : (1975) 3 SCR 91 : (1975) 7 UJ 148
Central Motor Vehicles Rules, 1989 — Rule 155A(3), 155A(4)Civil Procedure Code, 1908 (CPC) — Section 115Madras Vehicles Act, 1939 — Section 47(1), 64B
Supreme Court20 Dec 1974Allowed
Kundan Singh Vs Delhi Administration
Supreme Court Of India · AIR 1975 SC 1484 : (1975) CriLJ 1085 : (1975) 3 SCC 822
Penal Code, 1860 (IPC) — Section 302, 304, 325, 34, 364
Supreme Court20 Dec 1974Dismissed
Kamal Pramanik Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 730 : (1975) 3 SCC 543 : (1975) 7 UJ 127
Constitution of India, 1950 — Article 32Maintenance of Internal Security Act, 1971 — Section 3(1)
Supreme Court20 Dec 1974dismissed
Teka Bahadur Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 1000 : AIR 1974 SC 1000 : (1975) 3 SCC 856 : (1975) 7 UJ 122
Maintenance of Internal Security Act, 1971 — Section 3(2)
Supreme Court20 Dec 1974dismissed
Rukmani Bai Gupta Vs State Government of Madhya Pradesh, Bhopal and Others
Supreme Court Of India · AIR 1975 SC 991 : AIR 1974 SC 991 : (1975) 30 FLR 179 : (1975) 1 SCC 627 : (1975) 3 SCR 72 : (1975) 7 UJ 129
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 3
Supreme Court20 Dec 1974Dismissed
Kali Charan Mal Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 999 : AIR 1974 SC 999 : (1975) 3 SCC 534 : (1975) 7 UJ 136
Supreme Court20 Dec 1974Dismissed
Daroga Rai Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 983 : AIR 1974 SC 983 : (1975) CriLJ 797 : (1975) 3 SCC 720 : (1975) 7 UJ 106
Maintenance of Internal Security Act, 1971 — Section 3(2)(1), 8(1)
Supreme Court20 Dec 1974Dismissed
Rukmini Bai Gupta Vs State Govt. of M.P. and others
Supreme Court Of India · (1974) CriLJ 1308 : (1975) JLJ 206 : (1975) 3 SCC 339 : (1974) SCC(Cri) 947
Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 11, 12, 13, 15
Supreme Court20 Dec 1974Dismissed
Dr. Amarjit Singh Ahluwalia Vs The State of Punjab and Others
Supreme Court Of India · AIR 1975 SC 984 : AIR 1974 SC 984 : (1975) LabIC 613 : (1975) 1 LLJ 228 : (1975) 3 SCC 503 : (1975) 3 SCR 82
Constitution of India, 1950 — Article 14, 16
Supreme Court20 Dec 1974dismissed
Suresh Mahato Vs The District Magistrate, Burdwan and Others
Supreme Court Of India · AIR 1975 SC 728 : (1975) CriLJ 607 : (1975) 3 SCC 554 : (1975) 7 UJ 116
Maintenance of Internal Security Act, 1971 — Section 3(2)(1)
Supreme Court20 Dec 1974dismissed
Abdul Hussain Mir Vs Shamsul Huda and Another
Supreme Court Of India · AIR 1975 SC 1612 : (1975) 4 SCC 533 : (1975) 3 SCR 106
Representation of the People Act, 1951 — Section 123, 123(1), 123(3), 77
Supreme Court20 Dec 1974Dismissed
G.K. Ohab Vs State of West Bengal and Others
Supreme Court Of India · AIR 1975 SC 1001 : AIR 1974 SC 1001 : (1975) CriLJ 811 : (1975) 3 SCC 561 : (1975) 7 UJ 98
Supreme Court20 Dec 1974dismissed
Sudhir Chandra Singh Vs The Distt. Magistrate, Malda. and Others
Supreme Court Of India · AIR 1975 SC 732 : (1975) CriLJ 611 : (1975) 3 SCC 560 : (1975) 7 UJ 124
Maintenance of Internal Security Act, 1971 — Section 3(1)
Supreme Court20 Dec 1974Dismissed
Rangnath Vs Daulatrao and Others
Supreme Court Of India · AIR 1975 SC 2146 : (1975) MhLj 367 : (1975) 1 SCC 686 : (1975) 3 SCR 99 : (1975) 7 UJ 143
Constitution of India, 1950 — Article 226, 227Hyderabad Abolition of Inams and Cash Grants Act, 1954 — Section 2A(2), 6(1)Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 32(2), 44
Supreme Court20 Dec 1974Dismissed
Sheoraj Prasad Yadav Vs State of Bihar and Others
Supreme Court Of India · AIR 1975 SC 1143 : (1975) CriLJ 936 : (1975) PLJR 274 : (1975) 8 PLJR 274 : (1975) 3 SCC 858 : (1975) 7 UJ 125
Maintenance of Internal Security Act, 1971 — Section 3(1)
Supreme Court20 Dec 1974Allowed
N. Vimala Devi Vs K. Madhusudhana Reddy
Supreme Court Of India · AIR 1975 SC 1135 : (1975) 4 SCC 385 : (1975) 3 SCR 128
Constitution of India, 1950 — Article 136Representation of the People Act, 1951 — Section 116A
Supreme Court20 Dec 1974Dismissed
Ram Bali Rajbhar Vs The State of West Bengal and Others
Supreme Court Of India · AIR 1975 SC 623 : (1975) CriLJ 592 : (1975) 4 SCC 47 : (1975) 3 SCR 63
Constitution of India, 1950 — Article 226, 32General Clauses Act, 1897 — Section 21Maintenance of Internal Security Act, 1971 — Section 10, 11, 12, 14, 3
Supreme Court20 Dec 1974Dismissed
Kamla Prasad Vs The District Magistrate, Saran and Others
Supreme Court Of India · AIR 1975 SC 726 : (1975) CriLJ 605 : (1975) PLJR 216 : (1975) 8 PLJR 216 : (1975) 1 SCC 314 : (1975) 7 UJ 104
Essential Commodities Act, 1955 — Section 3