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Supreme Court Of India judgments, 1966

333 judgments · page 1 of 17

Supreme Court16 Dec 1966dismissed

Prem Ballabh Khulbe Vs Mathura Datt Bhatt

Supreme Court Of India · AIR 1967 SC 1342 : (1967) 15 BLJR 321 : (1967) MhLj 652 : (1967) 69 PLR 290 : (1967) 2 SCR 298

Civil Procedure Code, 1908 (CPC) — Section 51Partnership Act, 1932 — Section 15, 18, 46, 48, 9
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Supreme Court15 Dec 1966dismissed

K.N. Shukla Vs Navnit Lal Manilal Bhat and Another

Supreme Court Of India · AIR 1967 SC 1331 : (1967) CriLJ 1200 : (1967) 8 GLR 571 : (1967) 2 LLJ 261 : (1967) 2 SCR 290

Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 197Penal Code, 1860 (IPC) — Section 166, 167, 182
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Supreme Court15 Dec 1966Dismissed

Ghulam Sarwar Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1967 SC 1335 : (1967) CriLJ 1204 : (1967) 2 SCR 271

Constitution of India, 1950 — Article 13(2), 13(3), 14, 19, 21, 32, 359(1), 359, 352Customs Act, 1962 — Section 135, 3(2)Foreigners Act, 1946 — Section 3, 3(2)
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Supreme Court13 Dec 1966Dismissed

Babu Lal Vs Sheonath Das

Supreme Court Of India · AIR 1967 SC 1329 : (1967) 2 SCR 241

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2), 7A(1), 7A(2), 7A(3)
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Supreme Court09 Dec 1966Allowed

D.S. Reddy Vs Chancellor, Osmania University and Others

Supreme Court Of India · (1967) 2 SCR 214

Constitution Of India, 1950 — Article 14, 19(1)(f), 226Osmania University Act, 1959 — Section 3, 7A, 9, 12, 12(1), 13, 13A, 33A, 51, 51(1), 51(2)Osmania University (Second Amendment) Act, 1966 — Section 2, 5, 6, 7, 9, 10, 12(1), 12(2)
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Supreme Court02 Dec 1966Allowed

Bhagat Ram and Ors Vs State of Punjab and Others

Supreme Court Of India · AIR 1967 SC 927 : (1967) 69 PLR 287 : (1967) 2 SCR 165

Constitution of India, 1950 — Article 12, 31A, 32East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 19(1), 2, 20(3), 20(4)
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