Supreme Court Of India Judgments 1978

Supreme Court15 Dec 1978Dismissed

Avadh Kishore Das Vs Ram Gopal and Others

Supreme Court Of India · AIR 1979 SC 861 : (1979) 4 SCC 790 : (1979) 11 UJ 251

Civil Procedure Code, 1908 (CPC) — Section 92Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 18, 209, 210, 6

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Supreme Court15 Dec 1978Allowed

Baldev Raj Miglani Vs Smt. Urmila Kumari

Supreme Court Of India · AIR 1979 SC 879 : (1979) 3 SCC 782 : (1979) SCC(Cri) 875 : (1979) 11 UJ 188

Hindu Marriage Act, 1955 — Section 12(1)

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Supreme Court15 Dec 1978Allowed

Mohd. Rashid Ahmad Vs State of U.P. and Another Ashfaq Hussain Vs State of U.P. and Another

Supreme Court Of India · AIR 1979 SC 592 : (1979) 1 LLJ 146 : (1979) 1 SCC 596 : (1979) 2 SCR 826

General Clauses Act, 1897 — Section 6Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 112A, 112A(1), 112A(2), 577Uttar Pradesh Palika (Centralised) Service Rules, 1966 — Rule 20

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Supreme Court15 Dec 1978Dismissed

State of Jammu and Kashmir Vs Mrs. Raj Dulari Razdan and Others

Supreme Court Of India · AIR 1979 SC 586 : (1979) LabIC 294 : (1979) 1 SCC 461 : (1979) 2 SCR 870 : (1979) 11 UJ 143

Constitution of Jammu and Kashmir, 1956 — Section 133, 133(2)(b)

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Supreme Court15 Dec 1978Allowed

Munshi Ram and Others Vs The Financial Commissioner, Haryana and Others

Supreme Court Of India · AIR 1979 SC 588

Constitution of India, 1950 — Article 226, 227Punjab Security of Land Tenures Act, 1953 — Section 2(11), 2(2), 2(3), 2(8), 9(1)Punjab Tenancy Act, 1887 — Section 2

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Supreme Court15 Dec 1978Allowed

Dr. M.C. Gupta and Others Vs Dr. Arun Kumar Gupta and Others

Supreme Court Of India · (1979) LabIC 296 : (1979) 2 SCC 339 : (1979) 2 SCR 853

Indian Medical Council Act, 1956 — Section 33

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Supreme Court14 Dec 1978dismissed

Mohinder Pal Jolly Vs State of Punjab

Supreme Court Of India · AIR 1979 SC 577 : (1979) CriLJ 584 : (1979) 3 SCC 30 : (1979) SCC(Cri) 635 : (1979) 2 SCR 805

Penal Code, 1860 (IPC) — Section 100, 101, 103, 300, 302

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Supreme Court14 Dec 1978Dismissed

Shri Janki Sugar Mills and Co. Vs Commissioner of Meerut Division Meerut and Others

Supreme Court Of India · AIR 1979 SC 616 : (1979) 1 SCC 524 : (1979) 2 SCR 778 : (1979) 11 UJ 191

Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 15(1)

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Supreme Court14 Dec 1978Allowed

Gestetner Duplicators Pvt. Ltd. Vs Commissioner of Income Tax, West Bengal

Supreme Court Of India · AIR 1979 SC 607 : (1979) 8 CTR 371 : (1979) 38 FLR 315 : (1979) 117 ITR 1 : (1979) 2 SCC 354 : (1979) 2 SCR 788

Income Tax Act, 1961 — Section 15, 16, 17, 256(1), 256(2)Provident Fund Scheme Rules — Rule 2, 3, 4, 7Provident Funds Act, 1952 — Section 2, 6

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Supreme Court14 Dec 1978dismissed

G.P. Nayyar Vs State (Delhi Administration)

Supreme Court Of India · AIR 1979 SC 602 : (1979) CriLJ 589 : (1979) 2 SCC 593 : (1979) SCC(Cri) 549 : (1979) 2 SCR 816

Constitution of India, 1950 — Article 20(1)General Clauses Act, 1897 — Section 6Penal Code, 1860 (IPC) — Section 120B, 161

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Supreme Court13 Dec 1978Dismissed

Union of India (UOI) and Another Vs S.N. Verma

Supreme Court Of India · AIR 1979 SC 1717 : (1979) 4 SCC 175 : (1979) 11 UJ 167

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Supreme Court13 Dec 1978

Gujarat Steel Tubes Ltd. Vs Gujarat Steel Tubes Majdoor Sabha

Supreme Court Of India · AIR 1979 SC 1914 : (1979) 4 SCC 804(2) : (1979) 11 UJ 166

Constitution of India, 1950 — Article 132, 133, 145, 226, 227

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Supreme Court13 Dec 1978Allowed

Bishwanath Prasad Radhey Shyam Vs Hindustan Metal Industries

Supreme Court Of India · AIR 1982 SC 1444 : (1979) 2 SCC 511 : (1979) 2 SCR 757

Patents and Designs Act, 1911 — Section 2(10), 2(11), 2(8), 26(1)

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Supreme Court13 Dec 1978Allowed

Kamlapati Trivedi Vs State of West Bengal

Supreme Court Of India · AIR 1979 SC 777 : (1979) CriLJ 679 : (1980) 2 SCC 91 : (1980) SCC(Cri) 347 : (1979) 2 SCR 717

Criminal Procedure Code, 1973 (CrPC) — Section 154, 163, 163(1), 167, 167(2)Evidence Act, 1872 — Section 145, 154, 158, 161, 164Penal Code, 1860 (IPC) — Section 107, 117, 147, 172, 173

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Supreme Court13 Dec 1978Disposed Of

Subhash Chand Jain Vs Delhi Electricity Supply Undertaking and Others

Supreme Court Of India · AIR 1981 SC 75 : (1980) LabIC 1189 : (1979) 3 SCC 786 : (1979) 11 UJ 183

Constitution of India, 1950 — Article 16

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Supreme Court12 Dec 1978Dismissed

State of Haryana Vs Prabhu and Others

Supreme Court Of India · AIR 1979 SC 1019 : (1979) CriLJ 892 : (1979) 4 SCC 189 : (1979) SCC(Cri) 949

Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 149, 302, 325

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Supreme Court12 Dec 1978Allowed

Motilal Padampat Sugar Mills Co. Ltd. Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1979 SC 621 : (1979) 118 ITR 326 : (1979) 2 SCC 409 : (1979) 2 SCR 641 : (1979) 44 STC 42

Constitution of India, 1950 — Article 226, 299Uttar Pradesh Sales Tax Act, 1948 — Section 4A

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Supreme Court12 Dec 1978Dismissed

Sir Fazalbhoy Currimbhoy and Others Vs Official Trustee of Maharashtra and Others

Supreme Court Of India · AIR 1979 SC 687 : (1979) 3 SCC 189 : (1979) 2 SCR 699

Administration of Evacuee Property Act, 1950 — Section 7, 7(4), 7AConstitution of India, 1950 — Article 254(2)

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Supreme Court11 Dec 1978Dismissed

Bhawarlal Ganeshmalji Vs State of Tamil Nadu and Another

Supreme Court Of India · AIR 1979 SC 541 : (1979) CENCUS 181 : (1979) CriLJ 462 : (1979) 1 SCC 465 : (1979) SCC(Cri) 318 : (1979) 2 SCR 633

Constitution of India, 1950 — Article 22(5)Criminal Procedure Code, 1973 (CrPC) — Section 82

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Supreme Court08 Dec 1978Disposed Of

Raja Bahadur Motilal Poona Mills Ltd. Vs Girni Kamgar Sanghathana, Poona

Supreme Court Of India · AIR 1981 SC 409 : (1980) LabIC 1318 : (1979) 4 SCC 531 : (1979) 11 UJ 259

Constitution of India, 1950 — Article 38, 39, 39A

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Supreme Court Of India judgments, 1978