Supreme Court08 Dec 1978Allowed
Jagannath Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 1145 : (1979) CriLJ 925 : (1979) 4 SCC 82 : (1979) SCC(Cri) 728 : (1979) 11 UJ 109
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Supreme Court Of India judgments, 1978
396 judgments · page 2 of 20
Supreme Court07 Dec 1978Allowed
Ram Singh and Sons Engineering Works Vs Commissioner of Sales Tax, U.P.
Supreme Court Of India · AIR 1979 SC 545 : (1979) 1 SCC 487 : (1979) 2 SCR 621 : (1979) 43 STC 195
Supreme Court06 Dec 1978Dismissed
Valimohmad Haji Samsuddin and Others Vs Samsherkhan Dilawarkhan
Supreme Court Of India · AIR 1979 SC 696 : (1979) 4 SCC 154 : (1979) 11 UJ 148
Constitution of India, 1950 — Article 136
Supreme Court06 Dec 1978Allowed
G. T. Lad and Others Vs Chemical and Fibres of India Ltd.
Supreme Court Of India · AIR 1979 SC 582 : (1979) 38 FLR 95 : (1979) LabIC 290 : (1979) 1 LLJ 257 : (1979) 1 SCC 590 : (1979) 2 SCR 613
Industrial Disputes Act, 1947 — Section 33A
Supreme Court05 Dec 1978Dismissed
State of Kerala Vs Chakala Lonoppan Palu (Dead) by L.R.s
Supreme Court Of India · (1979) 3 SCC 780 : (1979) 11 UJ 170
Constitution of India, 1950 — Article 133(1)(a)
Supreme Court05 Dec 1978Dismissed
Bhopal Sugar Industries Ltd. Vs State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1979 SC 537 : (1982) 1 SCALE 283(1) : (1979) 3 SCC 792 : (1979) 2 SCR 605 : (1979) 11 UJ 103
Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1958 — Section 23, 23(2)Madhya Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1959 — Rule 63Sugarcane Cess (Validation) Act, 1961 — Sec
Supreme Court05 Dec 1978Allowed
Gundaji Satwaji Shinde Vs Ramchandra Bhikaji Joshi
Supreme Court Of India · AIR 1979 SC 653 : (1979) MhLj 283 : (1979) 2 SCC 495 : (1979) 2 SCR 586
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70, 85, 85ATransfer of Property Act, 1882 — Section 52, 84B, 84C
Supreme Court05 Dec 1978Dismissed
Smt. Vidyawati and Others Vs Collector of Agra and Others
Supreme Court Of India · AIR 1979 SC 733 : (1979) 4 SCC 153 : (1979) 11 UJ 158
Land Acquisition Act, 1894 — Section 18
Supreme Court04 Dec 1978Allowed
Upper India Publishing House (P) Ltd. Vs Commissioner of Income Tax, Lucknow
Supreme Court Of India · AIR 1979 SC 1724 : (1979) 10 CTR 101 : (1979) 117 ITR 569 : (1980) 3 SCC 54 : (1979) 1 TAXMAN 365
Income Tax Act, 1961 — Section 256(2), 40A(2)(a)
Supreme Court01 Dec 1978Disposed Of
In Re: The Special Courts Bill, 1978
Supreme Court Of India · AIR 1979 SC 478 : (1979) 1 SCC 380 : (1979) 2 SCR 476
Constitution of India, 1950 — Article 133, 134, 138, 139, 14Criminal Procedure Code, 1973 (CrPC) — Section 11(2), 177, 189, 2(4), 4Penal Code, 1860 (IPC) — Section 116, 120
Supreme Court30 Nov 1978Allowed
Indian Hard Metals (P) Ltd. Vs Union of India (UOI)
Supreme Court Of India · AIR 1979 SC 397 : (1979) CENCUS 56 : (1978) 2 ELT 667 : (1979) 4 SCC 155 : (1979) 2 SCR 469 : (1979) 11 UJ 68
Customs Act, 1962 — Section 131
Supreme Court30 Nov 1978Allowed
Panda Nana Kare Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 697 : (1979) CriLJ 640 : (1980) 1 SCC 131 : (1980) SCC(Cri) 128
Supreme Court30 Nov 1978Dismissed
The Manager, Government Branch Press and Another Vs D.B. Belliappa
Supreme Court Of India · AIR 1979 SC 429 : (1979) 38 FLR 337 : (1979) LabIC 146 : (1979) 1 LLJ 156 : (1979) 1 SCC 477 : (1979) 2 SCR 458
Constitution of India, 1950 — Article 14, 15, 15(1), 16, 16(1)General Clauses Act, 1897 — Section 16Karnataka Civil Services (Classification, Control and Appeal) Rules, 1957 — Rule 5(3)
Supreme Court30 Nov 1978Disposed Of
Babboo and Others Vs The State of Madhya Pradesh
Supreme Court Of India · (1978) 11 SC CK 0017
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 148, 149, 302
Supreme Court30 Nov 1978dismissed
Guruswamy Vs State of Tamil Nadu
Supreme Court Of India · AIR 1979 SC 1177 : (1979) 3 SCC 797 : (1979) SCC(Cri) 879
Penal Code, 1860 (IPC) — Section 302
Supreme Court30 Nov 1978Allowed
Lakhan Rai Vs Ram Kumar Aggarwal
Supreme Court Of India · AIR 1979 SC 824 : (1979) 3 SCC 779 : (1979) 11 UJ 62
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C
Supreme Court30 Nov 1978
State of Orissa Vs Nakula Sahu and Others
Supreme Court Of India · AIR 1979 SC 663 : (1979) CriLJ 594 : (1979) 1 SCC 328 : (1979) SCC(Cri) 283 : (1979) 2 SCR 442
Criminal Procedure Code, 1973 (CrPC) — Section 401, 423, 435, 439Penal Code, 1860 (IPC) — Section 109, 120B, 409, 420
Supreme Court30 Nov 1978Dismissed
State of U.P. and Another Vs Sri R.D. Rai and Others
Supreme Court Of India · AIR 1979 SC 712 : (1979) 38 FLR 440 : (1979) 3 SCC 577 : (1979) 11 UJ 33
Constitution of India, 1950 — Article 136
Supreme Court29 Nov 1978Dismissed
Syed Abdul Khader Vs Rami Reddy and Others
Supreme Court Of India · AIR 1979 SC 553 : (1979) 2 SCC 601 : (1979) 2 SCR 424
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 41Trusts Act, 1882 — Section 82
Supreme Court29 Nov 1978Allowed
B.N. Mutto and Another Vs Dr. T.K. Nandi
Supreme Court Of India · AIR 1979 SC 460 : (1979) 1 SCC 361 : (1979) 2 SCR 409
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3(1)Delhi Rent Control Act, 1958 — Section 14(1), 14A, 14A(1), 25B, 25C