Supreme Court29 Nov 1978Allowed
Jageshwar Singh Rastogi Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1980 SC 366 : (1980) CriLJ 323 : (1980) SCC(Cri) 901
Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Supreme Court Of India judgments, 1978
396 judgments · page 3 of 20
Supreme Court29 Nov 1978Allowed
K.S. Upadhaya Vs State of Gujarat
Supreme Court Of India · (1979) 4 SCC 321 : (1979) 11 UJ 159
Constitution of India, 1950 — Article 311
Supreme Court29 Nov 1978Dismissed
Ram Shankar Misra Vs State of U.P.
Supreme Court Of India · AIR 1979 SC 727 : (1980) CriLJ 820 : (1980) 1 SCC 255 : (1980) SCC(Cri) 217
Drugs and Cosmetics Act, 1940 — Section 20, 23(4), 25(1), 25(4), 27
Supreme Court28 Nov 1978Dismissed
Superintendent of Police, Ludhiana and Another Vs Dwarka Das
Supreme Court Of India · AIR 1979 SC 336 : (1979) LabIC 164 : (1979) 3 SCC 789 : (1979) 2 SCR 405 : (1979) 11 UJ 83
Constitution of India, 1950 — Article 311Police Act, 1861 — Section 1, 2, 4, 8Punjab Police Service Rules, 1959 — Rule 12.2(3), 12.21, 12.22
Supreme Court28 Nov 1978Dismissed
Vishnu Datta Mishra Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1979 SC 825 : (1979) CriLJ 565 : (1979) 4 SCC 382 : (1979) SCC(Cri) 993
Penal Code, 1860 (IPC) — Section 409
Supreme Court27 Nov 1978Dismissed
Akella Subrahmanyam Vs State of Andhra Pradesh
Supreme Court Of India · (1980) 1 SCC 590 : (1980) SCC(Cri) 299
Penal Code, 1860 (IPC) — Section 2, 302, 34
Supreme Court27 Nov 1978Dismissed
Vasant Moghe Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 1008 : (1979) CriLJ 885 : (1979) 3 SCC 771 : (1979) SCC(Cri) 868 : (1979) 11 UJ 38
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 409
Supreme Court24 Nov 1978Disposed Of
Shri Sawan Ram Aggarwal and Others Vs Shri Narish Chandra Jain and Others
Supreme Court Of India · AIR 1980 SC 2137 : (1979) 4 SCC 803(1) : (1979) 11 UJ 149
Supreme Court24 Nov 1978Allowed
Mohd. Aslam Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1981 SC 1735 : (1981) CriLJ 1285 : (1979) 3 SCC 767 : (1979) SCC(Cri) 864
Penal Code, 1860 (IPC) — Section 165, 165A, 214
Supreme Court24 Nov 1978Dismissed
Salim Zia Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1979 SC 391 : (1979) CriLJ 323 : (1979) 2 SCC 648 : (1979) SCC(Cri) 568 : (1979) 2 SCR 394
Criminal Procedure Code, 1973 (CrPC) — Section 391, 417, 423Penal Code, 1860 (IPC) — Section 302, 34Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2(a)
Supreme Court23 Nov 1978Dismissed
Maneka Sanjay Gandhi and Another Vs Rani Jethmalani
Supreme Court Of India · AIR 1979 SC 468 : (1979) CriLJ 458 : (1979) 4 SCC 167 : (1979) SCC(Cri) 934 : (1979) 2 SCR 378 : (1979) 11 UJ 120
Criminal Procedure Code, 1973 (CrPC) — Section 406
Supreme Court23 Nov 1978Allowed
Dr. S.L. Goswami Vs The High Court of Madhya Pradesh at Jabalpur
Supreme Court Of India · AIR 1979 SC 437 : (1979) CriLJ 193 : (1979) 1 SCC 373 : (1979) SCC(Cri) 311 : (1979) 2 SCR 385
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 172, 195, 195(1), 195(4)Penal Code, 1860 (IPC) — Section 120B, 167, 463, 464, 465
Supreme Court22 Nov 1978Allowed
Tata Engineering and Locomotive Co. Ltd. Vs The Sales Tax Officer and Regional Transport Officer, Poona and Another
Supreme Court Of India · AIR 1979 SC 343 : (1979) 1 SCC 208 : (1979) 2 SCR 357 : (1979) 11 UJ 57
Bombay Motor Vehicles (Taxation of Passengers) Act, 1958 — Section 2(7), 3Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958 — Rule 2
Supreme Court22 Nov 1978Dismissed
Commissioner of Income Tax, Patiala Vs Groz-beckert Saboo Ltd.
Supreme Court Of India · AIR 1979 SC 376 : (1979) 8 CTR 155 : (1979) 116 ITR 125 : (1979) 1 SCC 340 : (1979) 2 SCR 371 : (1979) 11 UJ 88
Income Tax Act, 1961 — Section 10
Supreme Court22 Nov 1978Dismissed
K. Gopal Reddy Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1979 SC 387 : (1980) CriLJ 812 : (1979) 1 SCC 355 : (1979) SCC(Cri) 305 : (1979) 2 SCR 363 : (1979) 11 UJ 52
Penal Code, 1860 (IPC) — Section 302
Supreme Court21 Nov 1978dismissed
Shambhu Dayal Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1979 SC 310 : (1980) CriLJ 809 : (1979) 1 SCC 202 : (1979) SCC(Cri) 246 : (1979) 2 SCR 341 : (1979) 11 UJ 73
Prevention of Food Adulteration Act, 1954 — Section 16, 8, 8(1)Prevention of Food Adulteration Rules, 1955 — Rule 20
Supreme Court21 Nov 1978Dismissed
Lakshmi Shanker Srivastava Vs State (Delhi Administration)
Supreme Court Of India · AIR 1979 SC 451 : (1979) CriLJ 207 : (1979) 1 SCC 229 : (1979) SCC(Cri) 269 : (1979) 1 SCR 348 : (1979) 11 UJ 63
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 34Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 394, 394(1), 394(2)Penal Code, 1860 (IPC) — Section 161, 164, 165
Supreme Court20 Nov 1978dismissed
Khatki Ahmed Mushabhai Vs Limdi Municipality
Supreme Court Of India · AIR 1979 SC 418 : (1979) 20 GLR 370 : (1979) 1 SCC 248 : (1979) 2 SCR 338
Constitution of India, 1950 — Article 19
Supreme Court20 Nov 1978Dismissed
Prakash Chand Vs State (Delhi Administration)
Supreme Court Of India · AIR 1979 SC 400 : (1979) CriLJ 329 : (1979) 3 SCC 90 : (1979) SCC(Cri) 656 : (1979) 2 SCR 330 : (1979) 11 UJ 17
Criminal Procedure Code, 1973 (CrPC) — Section 162, 162(1)Evidence Act, 1872 — Section 145, 155, 27, 8Penal Code, 1860 (IPC) — Section 161
Supreme Court17 Nov 1978dismissed
Narendra Purshotam Umrao Vs B.B. Gujral and Others Vijyaben Purshotam Umrao Vs B.B. Gujral and Others
Supreme Court Of India · AIR 1979 SC 420 : (1979) CriLJ 469 : (1979) 2 SCC 637 : (1979) SCC(Cri) 557 : (1979) 2 SCR 315
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 8Constitution of India, 1950 — Article 22(5)Customs Act, 1962 — Section 11, 2(39)