Supreme Court16 Dec 1983allowed
Hindustan Aeronautics Ltd. Vs State of Karnataka
Supreme Court Of India · AIR 1984 SC 744 : (1984) 1 CompLJ 157 : (1983) 2 SCALE 1090 : (1984) 1 SCC 706 : (1984) 2 SCR 248 : (1984) 55 STC 314 : (1984) 16 UJ 789
COURT ARCHIVE
Supreme Court Of India judgments, 1983
376 judgments · page 1 of 19
Supreme Court16 Dec 1983allowed
Hindustan Aeronautics Limited Vs State of Orissa
Supreme Court Of India · AIR 1984 SC 753 : (1984) 1 CompLJ 150 : (1983) 2 SCALE 1101 : (1984) 2 SCC 16 : (1984) 2 SCR 267 : (1984) 55 STC 327 : (1984) 16 UJ 818
Central Sales Tax (Orissa) Rules, 1957 — Rule 12(3)Central Sales Tax Act, 1956 — Section 7(1)
Supreme Court16 Dec 1983Allowed
State of Punjab and Others Vs Jagdev Singh Talwandi
Supreme Court Of India · AIR 1984 SC 444 : (1984) CriLJ 177 : (1984) 1 Crimes 224 : (1983) 2 SCALE 942 : (1984) 1 SCC 596 : (1984) 2 SCR 50
Constitution of India, 1950 — Article 136National Security Act, 1980 — Section 3(2), 3(3)Penal Code, 1860 (IPC) — Section 124A
Supreme Court16 Dec 1983dismissed
Kailash Sonkar Vs Smt. Maya Devi
Supreme Court Of India · AIR 1984 SC 600 : (1983) 2 SCALE 1211 : (1984) 2 SCC 91 : (1984) 2 SCR 176 : (1984) 16 UJ 262
Supreme Court16 Dec 1983Allowed
Bandhua Mukti Morcha Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1984 SC 802 : (1984) LabIC 560 : (1983) 2 SCALE 1151 : (1984) 3 SCC 161 : (1984) 2 SCR 67 : (1984) 16 UJ 29
Constitution of India, 1950 — Article 21, 23, 32, 32(1), 39, 41, 42, 226, 256Bonded Labour System Abolition Act, 1976 — Section 10, 11, 12, 13, 14Civil Procedure Code, 1908 — Order 46 Rule 6
Supreme Court16 Dec 1983Disposed Of
P.K. Ramachandra Iyer and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1984 SC 541 : (1984) LabIC 301 : (1984) 1 LLJ 314 : (1983) 2 SCALE 1060 : (1984) 2 SCC 141 : (1984) 2 SCR 200 : (1984) 1 SLJ 474 : (1984) 16 UJ 44
Constitution of India, 1950 — Article 12, 14, 16, 311(2), 32Council of Agricultural Research Rules, 1977 — Rule 100, 13, 14, 18, 3
Supreme Court15 Dec 1983Disposed Of
S.K. Khosla Vs Mrs Baljit K. Sial
Supreme Court Of India · AIR 1984 SC 1019 : (1983) 2 SCALE 1228 : (1984) SCC 609 Supp : (1984) 1 SCC 609 Supp
Delhi Rent Control Act, 1958 — Section 21
Supreme Court15 Dec 1983Dismissed
Juggi Lal Kamlapat Bankers and Another Vs Wealth Tax Officer, Special Circle C-Ward, Kanpur and Others
Supreme Court Of India · AIR 1984 SC 564 : (1984) 39 CTR 47 : (1984) 145 ITR 485 : (1983) 2 SCALE 953 : (1984) 1 SCC 571 : (1984) 2 SCR 35 : (1984) 16 TAXMAN 1
Partnership Act, 1932 — Section 29
Supreme Court14 Dec 1983Disposed Of
Shyam Babu Vs District Judge, Moradabad and Others
Supreme Court Of India · AIR 1984 SC 1399 : (1983) 2 SCALE 1051 : (1984) 1 SCC 411 : (1984) 2 SCR 30 : (1984) 16 UJ 849
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 3
Supreme Court13 Dec 1983Dismissed
Charan Lal Sahu and Others Vs Giani Zail Singh and Another
Supreme Court Of India · AIR 1984 SC 309 : (1983) 2 SCALE 961 : (1984) 1 SCC 390 : (1984) 2 SCR 6 : (1984) 16 UJ 873
Constitution of India, 1950 — Article 54, 55, 56, 58, 58(1)Penal Code, 1860 (IPC) — Section 171A, 171B, 171C, 171C(2), 171C(3)Presidential and Vice-Presidential Elections Act, 1952 — Section 14
Supreme Court12 Dec 1983Dismissed
Chand Kumar Kapur Vs Chief Settlement Commissioner, Punjab and Others
Supreme Court Of India · AIR 1984 SC 463 : (1983) 2 SCALE 1057 : (1984) SCC 341 Supp : (1984) 1 SCC 341 Supp : (1984) 2 SCR 1 : (1984) 16 UJ 852
Administration of Evacuee Property (Central) Rules, 1950 — Rule 14(6)
Supreme Court08 Dec 1983Dismissed
Inder Mal Jain and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1984 SC 415 : (1983) 2 SCALE 923 : (1984) 1 SCC 361 : (1984) 1 SCR 1016 : (1984) 16 UJ 855
Constitution of India, 1950 — Article 19(1), 19(6)Railways Act, 1890 — Section 114A, 47, 66
Supreme Court07 Dec 1983Disposed Of
Hari Vs Waqf of Jalal Haji Abdul Kareem Sahib
Supreme Court Of India · AIR 1984 SC 150 : (1983) 2 SCALE 906 : (1984) 2 SCC 400
Supreme Court07 Dec 1983Dismissed
Mrs Winifred Ross and Another Vs Mrs Ivy Fonseca and Others
Supreme Court Of India · AIR 1984 SC 458 : (1984) 86 BOMLR 178 : (1984) MhLj 411 : (1983) 2 SCALE 900 : (1984) 1 SCC 288 : (1984) 1 SCR 1005 : (1984) 16 UJ 860
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13A1
Supreme Court06 Dec 1983Disposed Of
Smt. Sarbati Devi and Another Vs Smt. Usha Devi
Supreme Court Of India · (1984) 2 ACC 377 : AIR 1984 SC 346 : (1984) 32 BLJR 210 : (1984) 55 CompCas 214 : (1984) 1 CompLJ 1 : (1983) 2 SCALE 869 : (1984) 1 SCC 424 : (1984) 1 SCR 992 : (1984) 16 UJ 866
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Insurance Act, 1938 — Section 39
Supreme Court06 Dec 1983Allowed
Abhijit Sen and Others Vs State of U.P. and Others
Supreme Court Of India · AIR 1984 SC 1402 : (1983) 2 SCALE 912 : (1984) 2 SCC 319 : (1984) 1 SCR 983 : (1984) 16 UJ 218
Uttar Pradesh State Universities Act, 1973 — Section 28
Supreme Court06 Dec 1983Allowed
State of U.P. Vs District Judge, Unnao and Others
Supreme Court Of India · AIR 1984 SC 1401 : (1983) 2 SCALE 1035 : (1984) 2 SCC 673
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
Supreme Court05 Dec 1983allowed
Chhedi Ram Vs Jhilmit Ram and Others
Supreme Court Of India · AIR 1984 SC 146 : (1983) 2 SCALE 843 : (1984) 2 SCC 281 : (1984) 1 SCR 966
Representation of the People Act, 1951 — Section 100(1)
Supreme Court05 Dec 1983Dismissed
Gammon India Limited Vs Niranjan Dass
Supreme Court Of India · AIR 1984 SC 500 : (1984) 1 CompLJ 19 : (1984) 48 FLR 310 : (1984) 1 LLJ 233 : (1983) 2 SCALE 863 : (1984) 1 SCC 509 : (1984) 1 SCR 959 : (1984) 1 SLJ 150 : (1984) 16 UJ 195
Industrial Disputes Act, 1947 — Section 2, 25F
Supreme Court05 Dec 1983Dismissed
S. Anbalagan Vs B. Devarajan and Others
Supreme Court Of India · AIR 1984 SC 411 : (1983) 2 SCALE 849 : (1984) 2 SCC 112 : (1984) 1 SCR 973 : (1984) 16 UJ 257
Constitution of India, 1950 — Article 334