Supreme Court Of India Judgments 1962

Supreme Court21 Dec 1962allowed

Bhopal Sugar Industries Ltd., Madhya Pradesh and Another Vs D.B. Dube, Sales Tax Officer, Bhopal Region, Bhopal and Another

Supreme Court Of India · AIR 1964 SC 1037 : (1964) 1 SCR 481 : (1963) 14 STC 410

Madhya Pradesh Sales of Motor Spirit and Lubricants Taxation Act, 1957 — Section 2(1), 3

Supreme Court21 Dec 1962dismissed

State of West Bengal Vs Union of India

Supreme Court Of India · AIR 1963 SC 1241 : (1964) 1 SCR 371

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2(3)Constitution of India, 1950 — Article 13, 162, 245, 246, 248

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Supreme Court21 Dec 1962Dismissed

Shri Durga Prasad and Another Vs The Banaras Bank Limited

Supreme Court Of India · AIR 1963 SC 1322 : (1963) 33 CompCas 625 : (1964) 1 SCR 475

Constitution of India, 1950 — Article 133(1)

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Supreme Court21 Dec 1962Dismissed

Bhopal Sugar Industries Ltd., Madhya Pradesh Vs D.P. Dube, Sales Tax Officer, Bhopal Region, Bhopal

Supreme Court Of India · (1963) MhLj 493 : (1964) 1 SCR 488 : (1963) 14 STC 406

Constitution of India, 1950 — Article 19(1), 226Madhya Bharat Sales of Motor Spirit Taxation Act, 1953 — Section 2, 3

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Supreme Court20 Dec 1962Allowed

Lakshmi Narain Vs First Additional District Judge, Allahabad

Supreme Court Of India · AIR 1964 SC 489 : AIR 1962 SC 489 : (1964) 1 SCR 362

Civil Procedure Code, 1908 (CPC) — Section 24(1)Uttar Pradesh Civil Laws (Reforms and Amendment) Act, 1954 — Section 3(1)

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Supreme Court18 Dec 1962Disposed Of

Kharak Singh Vs The State of U.P. and Others

Supreme Court Of India · AIR 1963 SC 1295 : (1963) CriLJ 329 : (1964) 1 SCR 332

Constitution of India, 1950 — Article 19(1), 21, 32Uttar Pradesh Police Regulations, 1948 — Regulation 236

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Supreme Court17 Dec 1962dismissed

Om Prakash Gupta Vs Rattan Singh and Another

Supreme Court Of India · (1963) 65 PLR 543 : (1964) 1 SCR 259

Delhi Rent Control Act, 1958 — Section 15

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Supreme Court17 Dec 1962Allowed

Banarsi Das Vs Seth Kanshi Ram and Others

Supreme Court Of India · AIR 1963 SC 1165 : (1964) 1 SCR 316

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, Order 41 Rule 25, Order 41 Rule 33Limitation Act, 1908 — Article 106Partnership Act, 1932 — Section 43

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Supreme Court17 Dec 1962Allowed

Ladli Prasad Jaiswal Vs Karnal Distillery Co. Ltd. and Others

Supreme Court Of India · AIR 1963 SC 1279 : (1963) 33 CompCas 593 : (1964) 1 SCR 270

Companies Act, 1956 — Section 155Constitution of India, 1950 — Article 133(1)Contract Act, 1872 — Section 16

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Supreme Court14 Dec 1962Partly Allowed

The Hindustan Times Ltd., New Delhi Vs Their Workmen Their Workmen Vs The Hindustan Times Ltd., New Delhi

Supreme Court Of India · AIR 1963 SC 1332 : (1963) 6 FLR 313 : (1963) 1 LLJ 108 : (1964) 1 SCR 234

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Supreme Court14 Dec 1962Dismissed

Nehru Motor Transport Co-operative Society Ltd. and Others Vs The State of Rajasthan and Others

Supreme Court Of India · AIR 1963 SC 1098 : (1964) 1 SCR 220

Constitution of India, 1950 — Article 14Motor Vehicles Act, 1939 — Section 68C, 68D(3)Rajasthan State Road Transport Services (Development) Rules, 1960 — Rule 3

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Supreme Court13 Dec 1962allowed