COURT ARCHIVE

Supreme Court Of India judgments, 1962

419 judgments · page 2 of 21

Supreme Court12 Dec 1962Dismissed

Commissioner of Income Tax Vs Sardar Lakhmir Singh

Supreme Court Of India · AIR 1963 SC 1394 : (1963) 49 ITR 70 : (1964) 1 SCR 148

Income Tax (Amendment) Act, 1953 — Section 31Income Tax Act, 1961 — Section 25A, 34(3)

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Supreme Court11 Dec 1962Dismissed

Pooran Chand Vs Motilal and Others

Supreme Court Of India · AIR 1964 SC 461 : (1963) 2 SCR 906 Supp

Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 106, 13(1)

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Supreme Court11 Dec 1962Disposed Of

Management of Wenger and Co. Vs Their Workmen Their Workmen Vs Management of Wenger and Co.

Supreme Court Of India · AIR 1964 SC 864 : (1963) 6 FLR 303 : (1963) 2 LLJ 403 : (1963) 2 SCR 862 Supp

Banking Companies Act, 1949 — Section 10, 10(1), 2Constitution of India, 1950 — Article 136Delhi Shops and Establishments Act, 1954 — Section 5

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Supreme Court11 Dec 1962allowed

P.H. Divecha and Another Vs Commissioner of Income Tax, Bombay I

Supreme Court Of India · AIR 1964 SC 758 : (1963) 48 ITR 222 : (1963) 2 SCR 949 Supp

Income Tax Act, 1922 — Section 10(5A), 12, 4, 4(3)

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Supreme Court11 Dec 1962Dismissed

National Insurance Co. Ltd., Calcutta Vs Life Insurance Corporation of India

Supreme Court Of India · AIR 1963 SC 1171 : (1963) 33 CompCas 513 : (1963) 2 SCR 971 Supp

Life Insurance Corporation Act, 1956 — Section 15, 16, 48, 49(1), 49(2)Life Insurance Corporation Rules, 1956 — Rule 18

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Supreme Court11 Dec 1962Allowed

The Trustees of The Port of Madras by its Chairman Vs K.P.V. Sheik Mohamed Rowther and Co. and Others

Supreme Court Of India · (1963) 2 SCR 915 Supp

Contract Act, 1872 — Section 148, 151, 152, 161

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Supreme Court11 Dec 1962Dismissed

Dr. A. Lakshmanaswami Mudaliar and Others Vs Life Insurance Corporation of India and Another

Supreme Court Of India · AIR 1963 SC 1185 : (1963) 33 CompCas 420 : (1963) 2 SCR 887 Supp

Contract Act, 1872 — Section 2

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Supreme Court10 Dec 1962Dismissed

Pearey Lal Vs Rameshwar Das

Supreme Court Of India · AIR 1963 SC 1703 : (1963) 2 SCR 834 Supp

Succession Act, 1925 — Section 112, 75, 82, 86

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Supreme Court10 Dec 1962Allowed

Rai Sahib Ramdayal Ghasiram Oil Mills Vs The Labour Appellate Tribunal and Another

Supreme Court Of India · AIR 1964 SC 567 : (1964) 66 BOMLR 98 : (1963) 6 FLR 266 : (1963) 2 LLJ 65 : (1964) MhLj 497 : (1963) MhLj 491 : (1963) 2 SCR 845 Supp

Industrial Disputes Act, 1947 — Section 10(1), 25(H), 7, 7(1), 8(2)

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Supreme Court10 Dec 1962Dismissed

Prithi Nath Singh and Others Vs Suraj Ahir and Others

Supreme Court Of India · AIR 1963 SC 1041 : (1963) 3 SCR 302

Transfer of Property Act, 1882 — Section 58, 60, 62

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Supreme Court10 Dec 1962Dismissed

Ram Lochan Ahir Vs State of West Bengal

Supreme Court Of India · AIR 1963 SC 1074 : (1963) CriLJ 170 : (1963) 2 SCR 852 Supp

Evidence Act, 1872 — Section 27, 9Penal Code, 1860 (IPC) — Section 302, 304, 364

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Supreme Court07 Dec 1962Dismissed

Phool Chand Sharma and Others Vs Chandra Shanker Pathak and Others

Supreme Court Of India · AIR 1964 SC 782 : (1963) 2 SCR 828 Supp

Civil Procedure Code, 1908 (CPC) — Section 144

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Supreme Court07 Dec 1962Dismissed

Patna Improvement Trust Vs Smt. Lakshmi Devi and Others

Supreme Court Of India · AIR 1963 SC 1077 : (1963) 2 SCR 812 Supp

Bihar Town Planning and Improvement Trust Act, 1951 — Section 46, 48, 52Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 4

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Supreme Court07 Dec 1962allowed