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COURT ARCHIVE

Supreme Court Of India judgments, 1962

419 judgments · page 4 of 21

Supreme Court20 Nov 1962dismissed

Birichh Bhuian and Others Vs State of Bihar

Supreme Court Of India · AIR 1963 SC 1120 : (1963) 2 SCR 328 Supp

Criminal Procedure Code, 1898 (CrPC) — Section 162, 221, 222, 232, 233Penal Code, 1860 (IPC) — Section 147, 224, 34, 353, 379
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Supreme Court16 Nov 1962Allowed

State of Punjab Vs Joginder Singh

Supreme Court Of India · AIR 1963 SC 913 : (1963) 2 SCR 169 Supp

Constitution of India, 1950 — Article 14, 15, 16(1), 16(2), 226Punjab Educational Service (Provincialized Cadre) Class III, s, 1961 — Rule 3, 4, 5, 8, 9
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Supreme Court14 Nov 1962dismissed

C. Abdul Shukoor Saheb Vs Arji Papa Rao and Others

Supreme Court Of India · AIR 1963 SC 1150 : (1964) 1 AnWR 49 : (1963) 2 SCR 55 Supp

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 63Transfer of Property Act, 1882 — Section 53, 53(1)
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Supreme Court13 Nov 1962dismissed

Gajendra Narain Singh Vs Johri Mal Prahlad Rai

Supreme Court Of India · AIR 1964 SC 581 : AIR 1962 SC 581 : (1964) 1 AnWR 1 : (1963) 2 SCR 30 Supp

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 21 Rule 50(1), Order 21 Rule 50(2), Order 30 Rule 3, Order 30 Rule 7
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