Supreme Court16 Dec 2010Dismissed
Shaik Bade Vs State of Andhra Pradesh
Supreme Court Of India · (2011) 3 RCR(Criminal) 497 : (2010) 13 SCC 706 : (2011) 2 SCC(Cri) 406
Penal Code, 1860 (IPC) — Section 149, 302, 449, 506(2)
COURT ARCHIVE
Supreme Court Of India judgments, 2010
1,174 judgments · page 1 of 59
Supreme Court16 Dec 2010Allowed
Commissioner Central Excise, Delhi Vs Ace Auto Comp. Ltd.
Supreme Court Of India · (2010) 183 ECR 1 : (2011) 263 ELT 3 : (2011) 1 SCC 666 : (2011) 30 STT 123
Central Excise Rules, 1944 — Rule 173Q, 226, 9(2)Central Excises and Salt Act, 1944 — Section 11AC, 35(L)
Supreme Court16 Dec 2010Allowed
Subhash Vs State of Haryana
Supreme Court Of India · (2011) 1 ACR 1089 : AIR 2011 SC 349 : (2011) AIRSCW 504 : (2011) 2 ALD(Cri) 42 : (2012) 2 ALT(Cri) 119 : (2011) 1 Crimes 62 : (2011) 1 DMC 1 : (2011) 1 JCC 41 : (2011) 2 KCCR 83 SN : (2011) 2 PLJR 9 : (2011) 1 RCR(Criminal) 338 : (2011) 2 SCC(Cri) 689 : (
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 498A
Supreme Court16 Dec 2010Dismissed
Safiya Bee Vs Mohd. Vajahath Hussain alias Fasi
Supreme Court Of India · AIR 2011 SC 421 : (2011) AIRSCW 3880 : (2011) 5 ALD 128 : (2011) 2 SCC 94
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 1(3), 2, 7AUrban Land (Ceiling and Regulation) Act, 1976 — Section 2
Supreme Court16 Dec 2010Allowed
Paramjit Singh Vs Director, Public Instructions and Others
Supreme Court Of India · (2011) 128 FLR 495 : (2011) 2 LLJ 211 : (2011) LLR 116 : (2010) 14 SCC 416 : (2011) 1 SLR 246
Punjab Privately Managed Recongnised Schools Employees (Security of Service) Act, 1979 — Section 4
Supreme Court16 Dec 2010Dismissed
Centre for Public Interest Litigation and Others Vs The Union of India (UOI) and Others
Supreme Court Of India · (2011) 2 ACR 1912 : (2011) 3 MLJ 1084 : (2011) 4 SCALE 51 : (2011) 1 SCC 560 : (2011) 1 SCC(Cri) 463 : (2011) 1 UJ 211
Central Vigilance Commission Act, 2003 — Section 8, 8(1)Constitution of India, 1950 — Article 136, 151Penal Code, 1860 (IPC) — Section 120B
Supreme Court16 Dec 2010Dismissed
Centre for Environment and Food Security Vs Union of India (UOI) and Others
Supreme Court Of India · (2011) 1 KCCR 557
Constitution of India, 1950 — Article 21, 39Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 10(1), 12, 24, 25, 27Minimum Wages Act, 1948 — Section 11, 12(3), 17, 17(2), 19
Supreme Court16 Dec 2010Dismissed
Abrar Vs The State of Uttar Pradesh
Supreme Court Of India · (2011) 1 ACR 1086 : (2011) 1 ADJ 664 : AIR 2011 SC 354 : (2011) AIRSCW 3696 : (2011) 1 Crimes 56 : (2011) 1 JCR 217 : (2011) 3 JT 567 : (2011) 2 RLW 1212 : (2011) 2 SCC 750 : (2011) 2 SCC(Cri) 702 : (2011) 1 UC 317
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court16 Dec 2010Dismissed
Subhash Chand Vs State of Haryana and Others
Supreme Court Of India · (2011) 1 CHN 86 Supp : (2011) 1 RCR(Civil) 663
Punjab Security of Land Tenures Act, 1953 — Section 10(2), 14A, 77(3), 9(1)Punjab Security of Land Tenures Rules, 1956 — Rule 22Punjab Tenancy Act, 1887 — Section 39, 39(1), 77, 77(3)
Supreme Court16 Dec 2010Allowed
Hari Singh and Another Vs State of Uttar Pradesh
Supreme Court Of India · (2011) 1 ACR 1094 : AIR 2011 SC 360 : (2011) AIRSCW 485 : (2011) 1 Crimes 59 : (2011) 2 KCCR 82 SN : (2011) 1 RCR(Criminal) 316 : (2010) 13 SCC 756 : (2011) 1 UC 325
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 394Penal Code, 1860 (IPC) — Section 302, 34, 504, 506
Supreme Court16 Dec 2010Dismissed
D.N. Jeevaraju and Another Vs D. Sudhakar and Others Etc.
Supreme Court Of India · AIR 2011 SC 1158 : (2011) AIRSCW 2080 : (2011) 3 AWC 2733 : (2011) 3 KCCR 2317 : (2011) 1 RCR(Civil) 671
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 227Disqualification Rules, 1986 — Rule 6(4)
Supreme Court16 Dec 2010Partly Allowed
Sanjay Kumar Jain Vs State of Delhi
Supreme Court Of India · (2011) 1 ACR 852 : AIR 2011 SC 363 : (2011) AIRSCW 488 : (2011) 2 ALD(Cri) 58 : (2011) 1 Crimes 36 : (2011) 121 DRJ 522 : (2011) 1 NCC 394 : (2011) 1 RCR(Criminal) 270 : (2011) 11 SCC 733 : (2010) 8 Supreme 482 : (2011) 1 UC 298
Criminal Procedure Code, 1973 (CrPC) — Section 313, 51Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113A, 113B, 27
Supreme Court16 Dec 2010Allowed
Sher Singh and Another Vs State of Haryana
Supreme Court Of India · (2011) 1 ACR 1104 : (2011) 2 ALD(Cri) 48 : (2010) 2 SLR 743
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
Supreme Court16 Dec 2010Disposed Of
Mohammad Mian Vs State of U.P.
Supreme Court Of India · (2011) 1 ACR 1097 : AIR 2011 SC 397 : (2011) AIRSCW 478 : (2012) 2 ALT(Cri) 140 : (2011) 1 Crimes 77 : (2011) 2 KCCR 76 SN : (2011) 1 NCC 344 : (2011) 3 RCR(Criminal) 739 : (2011) 2 SCC 721 : (2011) 2 SCC(Cri) 694 : (2011) 1 UC 339
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court16 Dec 2010Dismissed
Commissioner of Income Tax, Chennai Vs Tulsyan NEC Ltd.
Supreme Court Of India · (2011) 237 CTR 105 : (2011) 330 ITR 226 : (2011) 2 KCCR 112 SN : (2011) 2 SCC 1 : (2011) 196 TAXMAN 181 : (2011) 1 UJ 260
Companies Act, 1956 — Section 210Finance Act, 1997 — Section 115JAAFinance Act, 2006 — Section 209(1), 234B
Supreme Court15 Dec 2010Allowed
Smt. Moulana Shamshunnisa and Etc. Vs Additional Chief Secretary and Others
Supreme Court Of India · (2011) 2 ACR 2106 : AIR 2011 SC 1422 : (2011) AIRSCW 2170 : (2011) 6 JT 325 : (2011) 3 KCCR 2157 : (2011) 2 RCR(Criminal) 839 : (2011) 3 SCALE 1
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8
Supreme Court15 Dec 2010Partly Allowed
Parle Bisleri Pvt. Ltd. Vs Commr. of Customs and Central Ex., Ahmedabad
Supreme Court Of India · (2011) 183 ECR 187 : (2011) 263 ELT 15 : (2011) 2 GLR 1174 : (2011) 30 STT 231
Supreme Court15 Dec 2010Disposed Of
Kootha Perumal Vs State Tr. Inspector of Police, Vigilance and Anti Corruption
Supreme Court Of India · AIR 2011 SC 356 : (2011) 1 Crimes 52 : (2011) 1 JCC 32 : (2011) 6 JT 321 : (2011) 1 RCR(Criminal) 278 : (2011) 1 SCC 491 : (2011) 1 SCC(Cri) 418 : (2011) 1 UC 291 : (2010) 10 UJ 5484
Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 19, 7
Supreme Court15 Dec 2010Dismissed
Birla Technologies Ltd. Vs Neutral Glass and Allied Industries Ltd.
Supreme Court Of India · (2011) 1 ALLMR 919 : (2011) 3 AWC 2647 : (2011) 1 CPJ 1 : (2011) 1 JCR 201 : (2011) 2 KLJ 133 : (2011) 1 SCC 525 : (2011) 1 UJ 229 : (2011) 1 UPLBEC 111
Consumer Protection (Amendment) Act, 2002 — Section 2(1)Consumer Protection Act, 1986 — Section 2(1)Limitation Act, 1963 — Section 14
Supreme Court15 Dec 2010Allowed
C.C.E.C and St, Vishakhapatnam Vs Jocil Ltd.
Supreme Court Of India · (2010) 183 ECR 7 : (2011) 263 ELT 9 : (2011) 1 RCR(Civil) 845 : (2011) 1 SCC 681
Constitution of India, 1950 — Article 136Customs Act, 1962 — Section 28Interpretation General Rules — Rule 1, 3