Supreme Court Of India Judgments 1967

Supreme Court15 Dec 1967dismissed

Mohan Lal Magan Lal Thacker Vs State of Gujarat

Supreme Court Of India · AIR 1968 SC 733 : (1968) CriLJ 876 : (1968) GLR 536 : (1968) 2 SCR 685

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 134, 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 476, 476

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Supreme Court15 Dec 1967Dismissed

Commissioner of Income Tax, Bombay Vs Ciba of India Ltd.

Supreme Court Of India · AIR 1968 SC 1131 : (1968) 69 ITR 692 : (1968) 2 SCR 696

Income Tax Act, 1922 — Section 10(2), 66(1)

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Supreme Court14 Dec 1967Dismissed

Kehar Singh & Ors Vs Chanan Singh & Ors

Supreme Court Of India · AIR 1968 SC 806 : (1968) 2 SCR 651

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Supreme Court14 Dec 1967dismissed

S. Sankappa and Others Vs The Income Tax Officer, Central Circle II, Bangalore

Supreme Court Of India · AIR 1968 SC 816 : (1968) 68 ITR 760 : (1968) 2 SCR 674

Income Tax Act, 1922 — Section 26A, 35(5)Income Tax Act, 1961 — Section 155, 297(2)

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Supreme Court14 Dec 1967Allowed

Board of Revenue for Rajasthan, Ajmer & Ors Vs Rao Bal Deo Singh & Ors

Supreme Court Of India · AIR 1968 SC 898 : (1968) 2 SCR 661

Rajasthan Land Reforms and Resumption of Jagirs Act, 1952 — Section 23, 23(1), 37, 46, 47Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954 — Rule 23, 24, 28Rajasthan Land Revenue Act, 1956 — Section 125, 1

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Supreme Court14 Dec 1967dismissed

Laxmipat Choraria and Ors Vs State of Maharashtra

Supreme Court Of India · AIR 1968 SC 938 : (1968) CriLJ 1124 : (1968) 2 SCR 624

Constitution of India, 1950 — Article 14, 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 337, 338, 342, 342(4), 342AEvidence Act, 1872 — Section 10, 118, 132, 133

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Supreme Court14 Dec 1967Dismissed

Haroon Haji Abdulla Vs State of Maharashtra

Supreme Court Of India · AIR 1968 SC 832 : (1970) MPLJ 537 : (1968) 2 SCR 641

Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 114, 133, 157, 30, 32(3)Penal Code, 1860 (IPC) — Section 120

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Supreme Court14 Dec 1967Dismissed

Anand Parkash Saksena Vs Union of India & Ors

Supreme Court Of India · AIR 1968 SC 754 : (1968) LabIC 865 : (1969) 1 LLJ 373 : (1968) 2 SCR 611

Administrative Service Rules, 1954 — Rule 4(3)All India Services (Discipline and Appeal) Rules, 1955 — Rule 3, 3(3)Civil Administrative Cadre Rules, 1950 — Rule 9, 9(1)

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Supreme Court13 Dec 1967Allowed

Gurcharan Prasad & Ors Vs P. Krishnanand Giri & Anr etc.

Supreme Court Of India · AIR 1968 SC 1032 : (1968) 2 SCR 600

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Supreme Court12 Dec 1967Dismissed

Balvantray Ratilal Patel Vs The State of Maharashtra

Supreme Court Of India · AIR 1968 SC 800 : (1968) 70 BOMLR 726 : (1968) 17 FLR 445 : (1968) LabIC 984 : (1968) 2 LLJ 700 : (1968) MhLj 523 : (1968) MPLJ 560 : (1968) 2 SCR 577

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Supreme Court12 Dec 1967Disposed Of