Supreme Court Of India Judgments 1975

Supreme Court19 Dec 1975Dismissed

C.M. Arumugam Vs S. Rajgopal and Others

Supreme Court Of India · AIR 1976 SC 939 : (1976) 1 SCC 863 : (1976) 3 SCR 82

Constitution of India, 1950 — Article 341, 366Representation of the People Act, 1951 — Section 100(1), 116

Supreme Court19 Dec 1975dismissed

State of Bihar Vs Madan Mohan Prasad and Others

Supreme Court Of India · AIR 1976 SC 404 : (1976) LabIC 297 : (1976) 1 LLJ 288 : (1975) PLJR 438 : (1975) 9 PLJR 438 : (1976) 1 SCC 529 : (1976) 3 SCR 110

Bihar Superior Judicial Service Rules, 1951 — Rule 15, 16, 5, 6Constitution of India, 1950 — Article 226, 233, 235, 309, 32

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Supreme Court19 Dec 1975dismissed

MANGANESE ORE (INDIA) LTD. Vs THE REGIONAL ASSISTANT COMMISSIONER, OF SALES-TAX, JABALPUR.

Supreme Court Of India · (1976) 5 CTR 303

Central Sales Tax Act, 1956 — Section 5, 9

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Supreme Court19 Dec 1975Dismissed

Jasbhai Motibhai Desai Vs Roshan Kumar, Haji Bashir Ahmed and Others

Supreme Court Of India · AIR 1976 SC 578 : (1976) 1 SCC 671 : (1976) 3 SCR 58

Advocates Act, 1961 — Section 37, 38Bombay Cinemas (Regulation) Act, 1953 — Section 37, 38, 8, 8A, 8BBombay Cinemas (Regulation) Rules, 1954 — Rule 3, 4, 5, 5(2), 6

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Supreme Court19 Dec 1975Dismissed

Manganese Ore (India) Ltd. Vs The Regional Assistant Commissioner of Sales Tax, Jabalpur

Supreme Court Of India · AIR 1976 SC 410 : (1976) 4 SCC 124 : (1976) 3 SCR 99 : (1976) 37 STC 489

Central Sales Tax Act, 1956 — Section 3, 4(2), 9

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Supreme Court19 Dec 1975Dismissed

Shrimati Indira Nehru Gandhi Vs Shri Raj Narain and Another Shri Raj Narain and Another Vs Shrimati Indira Nehru Gandhi

Supreme Court Of India · AIR 1977 SC 69 : (1976) 3 SCC 321

Elections Laws (Amendment) Act, 1975 — Section 100(1), 116A, 116A(4), 116B(3)Supreme Court Rules, 1966 — Order 47

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Supreme Court19 Dec 1975Dismissed

Maguni Charan Dwivedi Vs State of Orissa and Another

Supreme Court Of India · AIR 1976 SC 1121 : (1976) 2 SCC 134 : (1976) 3 SCR 75 : (1976) 8 UJ 237

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 37, 38, 47Orissa Merged Territories (Village Offices Abolition) Act, 1963 — Section 3, 5, 5(1), 9

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Supreme Court18 Dec 1975Allowed

Dharamdeo Singh and Others Vs The State of Bihar

Supreme Court Of India · AIR 1976 SC 832 : (1976) CriLJ 638 : (1976) 9 PLJR 163 : (1976) 1 SCC 610 : (1976) SCC(Cri) 108 : (1976) 8 UJ 168

Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324

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Supreme Court18 Dec 1975Dismissed

Smt. Naraini Devi Vs Smt. Ramo Devi and Others

Supreme Court Of India · AIR 1976 SC 2198 : (1976) 1 SCC 574 : (1976) 3 SCR 55 : (1976) 8 UJ 152

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63

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Supreme Court18 Dec 1975dismissed

Thakur Prasad Sao and Others Vs The Member, Board of Revenue and Others

Supreme Court Of India · AIR 1976 SC 1913 : (1976) 2 SCC 850 : (1976) 3 SCR 34

Bihar and Orissa Excise Act, 1915 — Section 22, 22(1), 29, 30, 39

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Supreme Court18 Dec 1975Dismissed

Rohtas Industries Ltd. and Another Vs Rohtas Industries Staff Union and Others

Supreme Court Of India · AIR 1976 SC 425 : (1976) 32 FLR 50 : (1976) 1 LLJ 274 : (1976) 2 SCC 82 : (1976) 3 SCR 12

Constitution of India, 1950 — Article 136, 226, 226(1), 227Industrial Disputes Act, 1947 — Article 10, 2, 10A

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Supreme Court18 Dec 1975Allowed

Govind Das and Others Vs The Income Tax Officer and Another

Supreme Court Of India · AIR 1977 SC 552 : (1976) 103 ITR 123 : (1976) 1 SCC 906 : (1976) 3 SCR 44

Income Tax Act, 1922 — Section 14(1), 14(2), 23, 25AIncome Tax Act, 1961 — Section 143, 144, 147, 148, 149

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Supreme Court18 Dec 1975Allowed

Workmen of The Rajasthan Atomic Power Project Vs Management of Rajasthan Atomic Power Project

Supreme Court Of India · AIR 1976 SC 441 : (1976) 32 FLR 90 : (1976) 1 LLJ 271 : (1976) 3 SCC 80 : (1976) 8 UJ 184

Industrial Disputes Act, 1947 — Section 10(2), 19(2), 9AMotor Transport Workers Act, 1961 — Section 2

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Supreme Court18 Dec 1975Allowed

D. Papiah Vs Mysore State Transport Appellate Tribunal and Others

Supreme Court Of India · AIR 1976 SC 1731 : (1976) 1 SCC 953 : (1976) 3 SCR 28

Motor Vehicles Act, 1939 — Section 2, 2(1), 2(18), 2(24), 2(25)

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Supreme Court18 Dec 1975Dismissed

Khadim Hussain Vs State of U.P. and Others

Supreme Court Of India · AIR 1976 SC 417 : (1976) 1 SCC 843 : (1976) 3 SCR 1 : (1976) 8 UJ 302

Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(2)Land Acquisition Act, 1894 — Section 4, 4(1), 5A(2), 6, 6(1)Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965 — Section 32(1), 55, 56, 97(3)

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Supreme Court17 Dec 1975Dismissed

Union of India (UOI) and Others Vs Tata Iron and Steel Co. Ltd., Jamshedpur

Supreme Court Of India · AIR 1976 SC 599 : (1976) 2 SCC 123 : (1976) 8 UJ 178

Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 3Finance Act, 1964 — Section 36

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Supreme Court17 Dec 1975dismissed

N.M. Desai Vs The Testeels Ltd. and Another

Supreme Court Of India · AIR 1980 SC 2124 : (1979) GLR 834 : (1979) 3 SCC 225

Industrial Disputes Act, 1947 — Section 33(2)

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Supreme Court17 Dec 1975Allowed

Hukam Chand Shyam Lal Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1976 SC 789 : (1976) 2 SCC 128 : (1976) 2 SCR 1060

Telegraph Act, 1885 — Section 5, 5(1), 5(2)Telegraph Rules, 1951 — Rule 416, 421, 422, 427

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Supreme Court17 Dec 1975Dismissed

State of Madhya Pradesh Vs Firm Gappulal and Others

Supreme Court Of India · AIR 1976 SC 633 : (1976) JLJ 597 : (1976) 1 SCC 791 : (1976) 2 SCR 1041 : (1976) 8 UJ 182

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Supreme Court17 Dec 1975Allowed

Municipal Corporation of Delhi Vs Laxmi Narain Tandon and Others

Supreme Court Of India · AIR 1976 SC 621 : (1976) CriLJ 547 : (1976) 78 PLR 426 : (1976) 1 SCC 546 : (1976) SCC(Cri) 76 : (1976) 2 SCR 1050

Prevention of Food Adulteration Act, 1954 — Section 10, 16, 16(1), 2, 6Punjab General Sales Tax Act, 1948 — Section 2

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Supreme Court Of India judgments, 1975