Supreme Court16 Jan 1975Disposed Of
Lt. Col. M.L. Kohli Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 612 : (1975) CriLJ 591 : (1975) 4 SCC 814
Army Act, 1950 — Section 123Constitution of India, 1950 — Article 33
COURT ARCHIVE
Supreme Court Of India judgments, 1975
534 judgments · page 27 of 27
Supreme Court16 Jan 1975Allowed
Lal Kamal Das Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 753 : (1975) 4 SCC 62
Criminal Procedure Code, 1973 (CrPC) — Section 162Maintenance of Internal Security Act, 1971 — Section 3
Supreme Court15 Jan 1975Allowed
Dulal Roy Vs The District Magistrate, Burdwan and Others
Supreme Court Of India · AIR 1975 SC 1508 : (1975) CriLJ 1322 : (1975) 1 SCC 837 : (1975) 3 SCR 186
Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173Penal Code, 1860 (IPC) — Section 379
Supreme Court15 Jan 1975Allowed
Bablu Das Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 1513 : (1975) CriLJ 1327 : (1975) 4 SCC 108 : (1975) 7 UJ 234
Constitution of India, 1950 — Article 22(5)
Supreme Court15 Jan 1975dismissed
Chetu Sheikh @ Chetu @ Shabji Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 982 : (1975) CriLJ 795 : (1975) 1 SCC 334 : (1975) 7 UJ 273
Penal Code, 1860 (IPC) — Section 395, 397
Supreme Court14 Jan 1975dismissed
Dharua Kanu Vs State of West Bengal
Supreme Court Of India · AIR 1975 SC 571 : (1975) CriLJ 459 : (1975) 3 SCC 527 : (1975) 7 UJ 181
Maintenance of Internal Security Act, 1971 — Section 3
Supreme Court14 Jan 1975dismissed
Suresh @ Surya Sitaram Vs State of Maharashtra
Supreme Court Of India · AIR 1975 SC 783 : (1975) CriLJ 645 : (1975) 3 SCC 820 : (1975) 7 UJ 187
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court14 Jan 1975dismissed
Mahant Dharam Das and Others Vs The State of Punjab and Others
Supreme Court Of India · AIR 1975 SC 1069 : (1975) 1 SCC 343 : (1975) 3 SCR 160
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 14, 19, 19(1), 26, 372Sikh Gurdwaras Act, 1925 — Section 3, 3(1), 3(4), 7, 7(5)
Supreme Court14 Jan 1975dismissed
Dilip Nayak Vs The District Magistrate, Burdwan and Others
Supreme Court Of India · AIR 1975 SC 572 : (1975) CriLJ 460 : (1975) 3 SCC 705 : (1975) 7 UJ 167
Maintenance of Internal Security Act, 1971 — Section 3(1)
Supreme Court10 Jan 1975Dismissed
Bishan Dass Vs State of Punjab
Supreme Court Of India · AIR 1975 SC 573 : (1975) CriLJ 461 : (1975) 3 SCC 700 : (1975) 7 UJ 249
Penal Code, 1860 (IPC) — Section 302, 323, 325
Supreme Court10 Jan 1975Dismissed
K.K. Wahi and Others Vs The General Manager, N. Rly., and Others
Supreme Court Of India · AIR 1975 SC 761 : (1975) 30 FLR 177 : (1975) 3 SCC 501 : (1975) 3 SCR 157 : (1975) 1 SLJ 218 : (1975) 7 UJ 154
Constitution of India, 1950 — Article 226
Supreme Court09 Jan 1975Dismissed
Gandhi Sardar Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1975 SC 755 : (1975) CriLJ 633 : (1975) 4 SCC 142 : (1975) 7 UJ 164
Maintenance of Internal Security Act, 1971 — Section 3(2)
Supreme Court09 Jan 1975Dismissed
Samar Ali Miyan Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 1631 : (1975) 7 UJ 165
Maintenance of Internal Security Act, 1971 — Section 3(2)(1)
Supreme Court08 Jan 1975Allowed
Sher Mohammad alias Seru Vs The State of West Bengal
Supreme Court Of India · AIR 1975 SC 2049 : (1975) 2 SCC 2 : (1975) 3 SCR 154 : (1975) 7 UJ 166
Constitution of India, 1950 — Article 27General Clauses Act, 1897 — Section 21Maintenance of Internal Security Act, 1971 — Section 3, 3(4)